← All Benches
ITAT Indore Bench
5,727 judgments
THE DCIT, 1(1), UJJAIN vs M/S. BHOOMIYAJI LAND & FINANCE CO., DEWAS
ITA 412/IND/2013[2007-08]Status: Disposed31/1/2018AY 2007-08
THE DCIT, 1(1), UJJAIN vs M/S. BHOOMIYAJI LAND & FINANCE CO., DEWAS
ITA 411/IND/2013[2006-07]Status: Disposed31/1/2018AY 2006-07
SHRI OM PRAKASH PHATANDAS PANJWANI,INDORE vs THE ACIT 1(2), INDORE
ITA 968/IND/2016[2008-09]Status: Disposed19/1/2018AY 2008-09
SHRI KESHAV LILA,AURANGABAD vs THE ACIT 1(2), BHOPAL
ITA 935/IND/2016[2011-12]Status: Disposed19/1/2018AY 2011-12
SHRI RAMSWAROOP THAKUR,INDORE vs THE ITO 4(3), INDORE
ITA 1537/IND/2016[2009-10]Status: Disposed19/1/2018AY 2009-10
MR. MUKESH BIRLA,INDORE vs THE ACIT RANGE 3, INDORE
ITA 7/IND/2015[2011-12]Status: Disposed19/1/2018AY 2011-12
SATNAM TRANSPORT COMPANY,INDORE vs THE ACIT CIRCLE-5(1), INDORE
ITA 514/IND/2013[2009-10]Status: Disposed19/1/2018AY 2009-10
THE ACIT, 3(1), INDORE vs M/S. SCC PROJECTS PVT. LTD., INDORE
ITA 444/IND/2013[2006-07]Status: Disposed19/1/2018AY 2006-07
THE DCIT, 5(1), INDORE vs M/S. SATNAM TRANSPORT COMPANY, INDORE
ITA 285/IND/2013[2009-10]Status: Disposed19/1/2018AY 2009-10
M/S SATNAM TRANSPORT COMPANY,INDORE vs THE CIT- II, INDORE
ITA 248/IND/2013[2008-09]Status: Disposed19/1/2018AY 2008-09
M/S RATLAM MAA SHARDA UCHCH SHIKSHA SAMITI,RATLAM vs THE CIT(EXEMPTION), BHOPAL
ITA 35/IND/2017[2016-17]Status: Disposed16/1/2018AY 2016-17
M/S RATLAM AHINSA SHIKSHA SAMITI,RATLAM vs THE CIT(EXEMPTION), BHOPAL
ITA 34/IND/2017[2016-17]Status: Disposed16/1/2018AY 2016-17
THE ITO-3(1), BHOPAL vs M/S. NARMADA VEHICLES PVT. LTD., BHOPAL
ITA 25/IND/2017[2007-08]Status: Disposed16/1/2018AY 2007-08
SHRI BHUVNESHWAR GARG,BHOPAL vs THE ITO 2(1), BHOPAL
ITA 871/IND/2016[2009-10]Status: Disposed16/1/2018AY 2009-10
M/S. KAMLA CONSTRUCTION CO.,BHOPAL vs THE ACIT-3(1), BHOPAL
ITA 83/IND/2016[2007-08]Status: Disposed16/1/2018AY 2007-08
SHRI SOURABH JAIN,DEWAS vs THE ITO, DEWAS
ITA 339/IND/2016[2011-12]Status: Disposed16/1/2018AY 2011-12
SHRI HEMANT KUMAR SINGH,BHOPAL vs THE ITO - 1(2), BHOPAL
ITA 417/IND/2015[2010-11]Status: Disposed16/1/2018AY 2010-11
THE DCIT, 5(1), BHOPAL vs M/S. SANWARIA AGRO OILS LTD., BHOPAL
ITA 288/IND/2015[2010-11]Status: Disposed16/1/2018AY 2010-11
SHRI KAILASH CHAND GARG,INDORE vs THE DCIT, RATLAM
ITA 262/IND/2015[2005-06]Status: Disposed16/1/2018AY 2005-06
M/S. NUTECH CONSTRUCTION,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 158/IND/2015[2010-11]Status: Disposed16/1/2018AY 2010-11
