← All Benches
ITAT Indore Bench
5,727 judgments
M/S BHOOMIYAJI LAND & FINANCE CO.,DEWAS vs THE ITO, DEWAS
ITA 142/IND/2013[2008-09]Status: Disposed31/1/2018AY 2008-09
THE DCIT, 1(1), UJJAIN vs M/S BHOOMIYAJI LAND & FINANCE CO., DEWAS
ITA 137/IND/2013[2008-09]Status: Disposed31/1/2018AY 2008-09
SHRI PANKAJ RATHORE,BHOPAL vs THE ITO WARD 1(1), BHOPAL
ITA 928/IND/2016[2010-11]Status: Disposed31/1/2018AY 2010-11
SHRI ANIL KUMAR LILA (HUF),BHOPAL vs THE ACIT -1(2), BHOPAL
ITA 768/IND/2016[2008-09]Status: Disposed31/1/2018AY 2008-09
SHRI NARESH MODI (LEGAL HEIR OF LATE SHRI BASANTILAL MODI),INDORE vs THE ITO 3(2), INDORE
ITA 548/IND/2016[2008-09]Status: Disposed31/1/2018AY 2008-09
THE ITO, 4(2), INDORE vs M/S. RSD HOTELS & RESORTS (P) LTD., INDORE
ITA 224/IND/2017[2012-13]Status: Disposed31/1/2018AY 2012-13
M/S PUMARTH PROPERTIES & HOLDING (P) LTD.,INDORE vs THE DCIT (CENTRAL)-1, INDORE
ITA 954/IND/2016[2013-14]Status: Disposed31/1/2018AY 2013-14
SHRI PANKAJ RATHORE,BHOPAL vs THE ITO WARD 1(1), BHOPAL
ITA 929/IND/2016[2010-11]Status: Disposed31/1/2018AY 2010-11
THE DCIT-1(1), INDORE vs M/S. JYOTI OVERSEAS LTD., DHAR
ITA 330/IND/2016[2005-06]Status: Disposed31/1/2018AY 2005-06
THE DCIT, 1(1), INDORE vs M/S. BRIDGESTONE INDIA PVT. LTD., DHAR
ITA 1539/IND/2016[2011-12]Status: Disposed31/1/2018AY 2011-12
THE DCIT, 1(1), INDORE vs M/S. BAJRANG AGRO INDUSTRIES PVT. LTD., INDORE
ITA 1538/IND/2016[2008-09]Status: Disposed31/1/2018AY 2008-09
M/S BAJRANG AGRO INDUSTRIES PVT. LTD.,INDORE vs THE DCIT 5(1), INDORE
ITA 1346/IND/2016[2008-09]Status: Disposed31/1/2018AY 2008-09
THE DCIT, 1(1), INDORE vs M/S. BRIDGESTONE INDIA PVT. LTD., DHAR
ITA 1311/IND/2016[2006-07]Status: Disposed31/1/2018AY 2006-07
M/S MADHUR MAHESH WAREHOUSE,HOSHAGABAD vs THE ACIT 1(2), BHOPAL
ITA 1305/IND/2016[2006-07]Status: Disposed31/1/2018AY 2006-07
M/S MADHUR VISHWANATH WAREHOUSE,BHOPAL vs THE ACIT 1(2), BHOPAL
ITA 1304/IND/2016[2006-07]Status: Disposed31/1/2018AY 2006-07
THE DCIT, 1(1), INDORE vs M/S. MEDICAPS LTD., INDORE
ITA 28/IND/2015[2010-11]Status: Disposed31/1/2018AY 2010-11
M/S MEDICAPS LTD.,INDORE vs THE ACIT 1(1), INDORE
ITA 796/IND/2014[2010-11]Status: Disposed31/1/2018AY 2010-11
THE DCIT, 1(1), UJJAIN vs M/S. BHOOMIYAJI LAND & FINANCE LTD., DEWAS
ITA 634/IND/2014[2010-11]Status: Disposed31/1/2018AY 2010-11
SHRI SHIV CHARAN SINGH BAIS,BHOPAL vs THE ITO WD-3(1), BHOPAL
ITA 187/IND/2014[2008-09]Status: Disposed31/1/2018AY 2008-09
M/S. BHOMIYAJI LAND & FINANCE CO.,DEWAS vs THE ITO, DEWAS
ITA 490/IND/2013[2007-08]Status: Disposed31/1/2018AY 2007-08
