← All Benches
ITAT Indore Bench
5,736 judgments
ASSISTANT COMMISSIONER OF INCOME TAX-2(1), UJJAIN vs SMT. CHANDAN SANGHAVI, INDORE
ITA 521/IND/2018[2009-10]Status: Disposed24/7/2019AY 2009-10
ITO, 2(2), INDORE vs SMT. RITA BAI MAURYA, INDORE
ITA 291/IND/2018[2012-13]Status: Disposed24/7/2019AY 2012-13
ITO 2 (2), INDORE vs SMT SHIV KUMARI MAURYA, INDORE
ITA 290/IND/2018[12-13]Status: Disposed24/7/2019
SHRI RAMESH HARI PRASAD CHOUKSE,INDORE vs THE JCIT-RANGE-2, INDORE
ITA 80/IND/2016[2011-12]Status: Disposed24/7/2019AY 2011-12
SMT. PAYAL JAIN,KHANDWA vs ITO-1, KHANDWA
ITA 800/IND/2018[2010-11]Status: Disposed18/7/2019AY 2010-11
SMT PAYAL JAIN,KHANDWA vs ITO -1, INDORE
ITA 799/IND/2018[2010-11]Status: Disposed18/7/2019AY 2010-11
SMT SADHNA VOHRA,BHOPAL vs ITO 1(3), BHOPAL
ITA 735/IND/2018[2010-11]Status: Disposed18/7/2019AY 2010-11
SHRI MANUEL MEDA,BHOPAL vs THE ACIT-2(1), BHOPAL
ITA 196/IND/2016[2007-08]Status: Disposed18/7/2019AY 2007-08
M/S SAINATH DEVELOPERS,BHOPAL vs COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL
ITA 180/IND/2018[2014-15]Status: Disposed16/7/2019AY 2014-15
M/S SAINATH DEVELOPERS,BHOPAL vs COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL
ITA 179/IND/2018[2013-14]Status: Disposed16/7/2019AY 2013-14
M/S SAINATH DEVELOPERS,BHOPAL vs COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL
ITA 178/IND/2018[2012-13]Status: Disposed16/7/2019AY 2012-13
M/S SAINATH DEVELOPERS,BHOPAL vs COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL
ITA 176/IND/2018[2010-11]Status: Disposed16/7/2019AY 2010-11
M/S SAINATH DEVELOPERS,BHOPAL vs COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL
ITA 177/IND/2018[2011-12]Status: Disposed16/7/2019AY 2011-12
M/S SAINATH DEVELOPERS,BHOPAL vs COMMISSIONER OF INCOME TAX (CENTRAL), BHOPAL
ITA 175/IND/2018[2009-10]Status: Disposed16/7/2019AY 2009-10
DY. CIT 5(1), INDORE vs SHRI MANOJ KATARIA, INDORE
ITA 856/IND/2018[2010-11]Status: Disposed9/7/2019AY 2010-11
SHRI JAYANTILAL SANGHVI,INDORE vs ACIT-4(1), INDORE
ITA 740/IND/2018[13-14]Status: Disposed9/7/2019
SAURABH AGRAWAL,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-II, INDORE
ITA 702/IND/2017[2014-15]Status: Disposed9/7/2019AY 2014-15
KAIYAN GRAH NIRMAN P LTD,INDORE vs ACIT CENTRAL -2 INDORE, INDORE
ITA 659/IND/2017[2013-14]Status: Disposed9/7/2019AY 2013-14
KALYAN LOK NIRMAN PVT.LTD.,INDORE vs DCIT CENTRAL, INDORE
ITA 658/IND/2017[2012-13]Status: Disposed9/7/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX-12(1), INDORE vs M/S CPR DISTRIBUTORS P.L., INDORE
ITA 552/IND/2017[2011-12]Status: Disposed9/7/2019AY 2011-12
