← All Benches
ITAT Indore Bench
5,736 judgments
SARTHAK REAL BUILT P LTD,INDORE vs DCIT,CPC,TDS, GHAZIABAD
ITA 641/IND/2018[16-17 ( 24Q Q-3)]Status: Disposed6/8/2019
SARTHAK REAL BUILT PVT LTD,INDORE vs DCIT,CPC CELL,TDS, GHAZIABAD
ITA 640/IND/2018[16-17(Q24/Q1)]Status: Disposed6/8/2019
SHRI PURSHOTTAM KHATRI, BHOPAL vs ITO 3(3), BHOPAL, BHOPAL
ITA 741/IND/2018[2009-10]Status: Disposed5/8/2019AY 2009-10
MANOHAR LAL GUPTA,INDORE vs ITO-4(5), INDORE
ITA 126/IND/2019[2015-16]Status: Disposed30/7/2019AY 2015-16
DCIT CENTRAL-2, INDORE vs M/S. KETI-KJ CONSTRUCTION (INDIA) LTD., INDORE
ITA 874/IND/2018[2013-14]Status: Disposed30/7/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE ITARSI, BHOPAL vs SHRI AMIT KUMAR AGRAWAL, HOSHANGABAD
ITA 513/IND/2018[2011-12]Status: Disposed30/7/2019AY 2011-12
THE ITO 4(3), INDORE vs M/S. VINYAKA INFRAVENTURE INDIA PVT. LTD., INDORE
ITA 378/IND/2017[2012-13]Status: Disposed30/7/2019AY 2012-13
ITO,W-1, DEWAS, DEWAS vs SHRI YASHWANT KARKARE, DEWAS
ITA 737/IND/2018[2010-11]Status: Disposed29/7/2019AY 2010-11
DCIT 5(1), INDORE vs SHRI MAHESH BANASAL, INDORE
ITA 499/IND/2018[10-11]Status: Disposed29/7/2019
GHANSHYAM SONGARA,INDORE vs INCOME TAX OFFICER 2 (5), INDORE
ITA 423/IND/2018[2011-12]Status: Disposed29/7/2019AY 2011-12
M.S. ANAND TOWNSHIP PVT. LTD.,INDORE vs THE DCIT -(TDS)-CPC, GHAZIABAD
ITA 932/IND/2018[2016-17]Status: Disposed26/7/2019AY 2016-17
M.S. ANAND TOWNSHIP PVT. LTD.,INDORE vs THE DCIT -(TDS)-CPC, GHAZIABAD
ITA 931/IND/2018[2016-17 (Qtr. -3)]Status: Disposed26/7/2019
ANAND TOWNSHIP PVT. LTD.,INDORE vs THE DCIT-(TDS)- CPC, GHAZIABAD
ITA 930/IND/2018[2016-17 (Qtr-2)]Status: Disposed26/7/2019
ACIT CIRCLE 1(1), UJJAIN vs A ONE ENCLAVE, UJJAIN
ITA 828/IND/2018[2012-13]Status: Disposed26/7/2019AY 2012-13
DISTRICT ORGANISER TRIBAL WELFARE,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 676/IND/2018[2015-16]Status: Disposed26/7/2019AY 2015-16
DISTRICT ORGANISER TRIBAL WELFARE,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 675/IND/2018[2014-15]Status: Disposed26/7/2019AY 2014-15
M/S. SWASTIK COAL CORPORATION PVT. LTD.,INDORE vs THE ACIT, 5(1), INDORE
ITA 486/IND/2018[14-15]Status: Disposed26/7/2019
INCOME TAX OFFICER 5 (1), BHOPAL vs SHRI PRABHAKAR COLONIZERS & DEVELOPERS PVT. LTD., BHOPAL
ITA 305/IND/2018[2014-15]Status: Disposed26/7/2019AY 2014-15
SHYAM PRATAP SINGH SHEKHAWAT,LUDHIANA vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BHOPAL
ITA 304/IND/2018[2010-11]Status: Disposed26/7/2019AY 2010-11
ASSISTANT DIRECTOR FOR HORTICULTURE,INDORE vs ACIT (CENTRAL PROCESSING CELL TDS), INDORE
ITA 30/IND/2018[15-16]Status: Disposed26/7/2019
