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ITAT Indore Bench
5,727 judgments
SHREE ANNAPURNA KSHETRA MAHESHWARI MAHILA CHARITABLE TRUST,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 895/IND/2025[NA]Status: Disposed30/4/2026
SHREE ANNAPURNA KSHETRA MAHESHWARI MAHILA CHARITABLE TRUST,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 894/IND/2025[NA]Status: Disposed30/4/2026
SHREE ANNAPURNA KSHETRA MAHESHWARI MAHILA CHARITABLE TRUST,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
ITA 893/IND/2025[NA]Status: Disposed30/4/2026
ABHIVYAKTI KALA KENDRA,BHOPAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX -1 (2), BHOPAL
ITA 373/IND/2025[2008-09]Status: Disposed30/4/2026AY 2008-09
SHOBHANA GARG,INDORE vs COMMISSIONER, INDORE
ITA 1180/IND/2025[2015-16]Status: Disposed30/4/2026AY 2015-16
ALI ASGAR BAG WALA,INDORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, INDORE, INDORE
ITA 52/IND/2026[2018-19]Status: Disposed27/4/2026AY 2018-19
JAYESH PATEL,INDORE vs ITO WARD-1(1), INDORE
ITA 182/IND/2026[2017-18]Status: Disposed27/4/2026AY 2017-18
GANPAT MANDLOI,INDORE vs INCOME-TAX OFFICER, 1(1), INDORE, INDORE
ITA 174/IND/2026[2020-21]Status: Disposed27/4/2026AY 2020-21
ASHOK KUKREJA,INDORE vs BPL-W-(61)(91), ITO5(1), INDORE
ITA 168/IND/2026[2018-19]Status: Disposed27/4/2026AY 2018-19
M P RAJYA SAHAKARI BANK KARAMCHARI SAHAKARI SAKH SAMITI MYDT,BHOPAL vs DCIT/ACIT 1(1), BHOPAL
ITA 744/IND/2025[2018-19]Status: Disposed27/4/2026AY 2018-19
MARKETING CO-OPERATIVE SOCIETY MYDT. ,PETLAWAD, DISTT. JHABUA vs ITO-JHABUA, JHABUA
ITA 684/IND/2025[2017-18]Status: Disposed27/4/2026AY 2017-18
PRATIBHA VAIDYA,BHOPAL vs ITO 5(2), BHOPAL, BHOPAL
ITA 676/IND/2025[2011-2012]Status: Disposed27/4/2026AY 2011-2012
VIMAL WAHI PROPRIETOR JAGDISH TOURS & TRAVELS,NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEALS) , NEW DELHI
ITA 97/IND/2026[2018-19]Status: Disposed24/4/2026AY 2018-19
ANIL KUMAR SHUKLA,INDORE vs COMMISSIONER OF INCOME-TAX (APPEALS), INDORE
ITA 76/IND/2026[2020-21]Status: Disposed24/4/2026AY 2020-21
NOSHIRWAN & COMPANY PRIVATE LTD,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX WARD- 3(1), INDORE, INDORE
ITA 980/IND/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
LATE KIRAN KUMAR JAIN THROUGH L.H. SHRI ROHIT JAIN,KHANDWA vs ITO - 1, KHANDWA, KHANDWA
ITA 969/IND/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
RAM PATEL (PROPRIETOR M/S LAKHAN ENTERPRISES),KHARGONE vs INCOME TAX OFFICER, KHARGONE, KHARGONE
ITA 963/IND/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
SUSHANT MITTAL,BHOPAL vs CIT-(A), DELHI
ITA 843/IND/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
SHRI PADMAVATI VENKTESH DE vs THANAM NYAS,INDOREVS.INCOME TAX OFFICER -EXEMPTION, INDORE, INDORE
ITA 842/IND/2025[2023-24]Status: Disposed24/4/2026AY 2023-24
LATE SMT. GHEESI BAI (THROUGH LEGAL HEIR MEHARBAN SINGH),INDORE vs THE INCOME TAX OFFICER-4(3), INDORE, INDORE
ITA 782/IND/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
