← All Benches
ITAT Indore Bench
5,736 judgments
SHRI SHYAMLAL GOYAL,SENDHWA vs THE ACIT CENTRAL,CIRCLE -2, INDORE
ITA 245/IND/2021[2019]Status: Disposed29/6/2022
MAHILA AVAM BAL KALYAN SAMITI,BARNAGAR vs THE ITO 2(2) UJJAIN, UJJAIN
ITA 224/IND/2021[2012-13]Status: Disposed29/6/2022AY 2012-13
SARWAR MOHD. KHAN,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), BHOPAL
ITA 191/IND/2021[2008-09]Status: Disposed29/6/2022AY 2008-09
SAM HUMAN RESOURCES P LTD,INDORE vs THE ITO 3(1), INDORE
ITA 182/IND/2021[2019-20]Status: Disposed29/6/2022AY 2019-20
SMT SMITA BHALOT,DHAR vs THE ADRT CPC BENGALURU, BENGALURU
ITA 170/IND/2021[2019-20]Status: Disposed29/6/2022AY 2019-20
SHRI SUNIL GURJAR,DHAR vs THE ADIT CPC, BANGALURU
ITA 167/IND/2021[2019-20]Status: Disposed29/6/2022AY 2019-20
M/S. BARKATUIIAH VISHWAVIDYALAYA,BHOPAL vs THE PCIT, BHOPAL
ITA 146/IND/2021[00]Status: Disposed29/6/2022
M/S. BARKATUIIAH VISHWAVIDYALAYA,BHOPAL vs DCIT (EXEMPTION), BHOPAL
ITA 924/IND/2018[2014-15]Status: Disposed29/6/2022AY 2014-15
SHRI MADHUSUDAN DHAKAD,HARDA vs THE ITO -1, HARDA
ITA 9/IND/2022[2017-18]Status: Disposed28/6/2022AY 2017-18
APPLE FLEXIPACK P LTD,INDORE vs DCIT ( CPC ), BANGALORE
ITA 264/IND/2021[2018-19]Status: Disposed28/6/2022AY 2018-19
THE ACIT CENTRAL-2, INDORE vs SHRI AMIT TIWARI, INDORE
ITA 249/IND/2021[2016-17]Status: Disposed28/6/2022AY 2016-17
JCIT OSD (CENTRAL)-1, RATLAM vs SHRI KANTILAL KATARIA, RATLAM
ITA 220/IND/2021[2011-12]Status: Disposed28/6/2022AY 2011-12
GAJENDRA CHAWLA,BHOPAL vs THE DCIT 2(1), BHOPAL
ITA 201/IND/2021[2017-18]Status: Disposed28/6/2022AY 2017-18
M/S. EXTOL INDUSTRIES LTD.,BHOPAL vs PCIT-1, BHOPAL
ITA 41/IND/2020[2015-16]Status: Disposed28/6/2022AY 2015-16
THE ACIT (CENTRAL) UJJAIN, UJJAIN vs M/S. ARIBA FOODS (P) LTD., INDORE
ITA 2/IND/2020[2016-17]Status: Disposed28/6/2022AY 2016-17
M/S. ABSOLUTE HR SOLUTIONS PVT. LTD.,BHOPAL vs THE PR.CIT-1, BHOPAL
ITA 14/IND/2020[2012-13]Status: Disposed28/6/2022AY 2012-13
M/S BHOPAL DUGDH SANGH SAHAKARI MY.DAIRY PLANT, BHOPAL vs DCIT -1 (1),BHOPAL, BHOPAL
ITA 128/IND/2020[2012-13]Status: Disposed28/6/2022AY 2012-13
M/S. NATIONAL LAW INSTITUTE UNIVERSITY,BHOPAL vs DCIT (EXEMPTION), BHOPAL
ITA 920/IND/2018[2014-15]Status: Disposed28/6/2022AY 2014-15
SH. RAMSWAROOP SHIVHARE,GWALIOR vs D.C.I.T., CENTRAL- 1, BHOPAL
ITA 238/IND/2021[2009-10]Status: Disposed22/6/2022AY 2009-10
ST MEERA,S CONVENT SCHOOL SHIKSHANIK SAMITI,UJJAIN vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 897/IND/2019[0]Status: Disposed22/6/2022