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ITAT Indore Bench

5,736 judgments

THE ACIT, RATLAM vs M/S. SHRI BALAJI NEEMUCH INFRASTRUCTURE PVT. LTD., NEEMUCH

ITA 207/IND/2017[2010-11]Status: Disposed22/7/2022AY 2010-11

GURUSHARAN SAKH SAHAKARI MARYADIT (UNDER WINDING-UP),INDORE vs ITO 4(2), INDORE

ITA 145/IND/2021[2013-14]Status: Disposed21/7/2022AY 2013-14

M/S J.C.SHARMA & SONS,BHOPAL vs PR CIT -1, BHOPAL

ITA 139/IND/2021[2016-17]Status: Disposed21/7/2022AY 2016-17

SHRI BRAJESH BIYANI,29-30, RX,SECTOR -C,SCHEME NO 71B INDORE vs CIT-1, INDORE

ITA 624/IND/2019[14-15]Status: Disposed21/7/2022

M/S. SURJEET AUTO (P) LTD.,BHOPAL vs PR. CIT-2, BHOPAL

ITA 926/IND/2019[2014-15]Status: Disposed20/7/2022AY 2014-15

SMT. PRATIBHA LALWANI,BHOPAL vs CIT(A)-1, BHOPAL

ITA 813/IND/2019[2014-15]Status: Disposed20/7/2022AY 2014-15

SHRI AKASH AGRAWAL,DEWAS vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-1, UJJAIN

ITA 14/IND/2018[2009-10]Status: Disposed20/7/2022AY 2009-10

M/S SHRI BALAJI INFRASTRUCTURE PVT. LTD.,NEEMUCH vs DCIT, RATLAM

ITA 726/IND/2017[2011-2012]Status: Disposed20/7/2022AY 2011-2012

SWAMI AMBRISH CHETANYA SEWA SAMITI,VIDISHA vs CIT EXEMPTION, BHOPAL

ITA 141/IND/2021[00]Status: Disposed19/7/2022

SWAMI AMBRISH CHETANYA SEWA SAMITI,VIDISHA vs CIT EXEMPTION, BHOPAL

ITA 140/IND/2021[00]Status: Disposed19/7/2022

CIT(E),BHOPAL, BHOPAL vs SHRI MAHAVIR KUND KUND TRUST, UJJAIN

ITA 340/IND/2020[2020-21]Status: Disposed15/7/2022AY 2020-21

MAHAVIR KUND KUND KAHAN TRUST,BARHANPUR vs CIT(E) BHOPAL, BHOPAL

ITA 838/IND/2018[NA]Status: Disposed15/7/2022

SHRI RAMESH CHAND RAI,JHANSI vs THE DCIT CENTRAL-1, BHOPAL

ITA 156/IND/2021[2012-13]Status: Disposed12/7/2022AY 2012-13

SHRI RAMESH CHAND RAI,JHANSI vs THE DCIT CENTRAL-1, BHOPAL

ITA 155/IND/2021[2009-10]Status: Disposed12/7/2022AY 2009-10

SMT. SURBHI JAIN,INDORE vs THE ITO2(1), INDORE

ITA 863/IND/2019[2010-11]Status: Disposed12/7/2022AY 2010-11

M/S CHOUHAN EDUCATION SOCIETY,BHOPAL vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 633/IND/2017[NA]Status: Disposed30/6/2022

SHRI GOLU TANU SMARITI SANSTHAN CHERITABLE TRUST,NALKHEDA vs CIT EXEMPTION, BHOPAL

ITA 88/IND/2021[2020-21]Status: Disposed29/6/2022AY 2020-21

CONGREGATION OF THE SISTER OF ST ANNE SAMITI,INDORE vs THE CIT EXEMPTION, BHOPAL

ITA 44/IND/2021[00]Status: Disposed29/6/2022

SHRI AASHISH MANGAL,BARWANI vs THE ACIT CENTRAL CIRCLE -2, INDORE

ITA 247/IND/2021[20149-20]Status: Disposed29/6/2022

SHRI LOKESH MANGAL,BARWANI vs THE ACIT CENTRAL,CIRCLE-2, INDORE

ITA 246/IND/2021[2019-20]Status: Disposed29/6/2022AY 2019-20