← All Benches

ITAT Indore Bench

5,736 judgments

DEVBAKSH PATIDAR,BHOPAL vs INCOME TAX OFFICER 2 (4), BHOPAL

ITA 536/IND/2018[2007-08]Status: Disposed29/7/2022AY 2007-08

OMPRAKASH PATIDAR,BHOPAL vs INCOME TAX OFFICER 2 (4), BHOPAL, BHOPAL

ITA 534/IND/2018[2007-08]Status: Disposed29/7/2022AY 2007-08

THE DCIT-2(1), INDORE vs RETD. CAPT. VIKRAM SINGH (EXECUTOR OF THE WILL OF LATE SMT. LAXMI KUMARI), INDORE

ITA 450/IND/2016[2009-10]Status: Disposed29/7/2022AY 2009-10

M/S J.C.SHARMA & SONS,BHOPAL vs ACIT-5(1), BHOPAL

ITA 26/IND/2022[2009-10]Status: Disposed28/7/2022AY 2009-10

MADHYA PRADESH HINDI GRANTH ACADEMY,BHOPAL vs THE I.T.O 1 (5), BHOPAL

ITA 14/IND/2022[2012-13]Status: Disposed28/7/2022AY 2012-13

SHAKUNTALA DAGA,UJJAIN vs ITO 2(2) UJJAIN, UJJAIN

ITA 251/IND/2021[2015-16]Status: Disposed28/7/2022AY 2015-16

SHRI BHAGIRATH PANCHAL,INDORE vs THE ITO 3(4), INDORE

ITA 200/IND/2021[2009-10]Status: Disposed28/7/2022AY 2009-10

SMT. ABHILASHA TATEE,BHOPAL vs ITO 2(3), BHOPAL

ITA 288/IND/2020[2015-16]Status: Disposed28/7/2022AY 2015-16

SMT MANGLA BANGUR,UJJAIN vs ACIT,CENTRAL, UJJAIN

ITA 210/IND/2020[2018-19]Status: Disposed28/7/2022AY 2018-19

M/S CHYGH ESTATE P LTD,INDORE vs THE DY CIT,CENTRAL-2, INDORE

ITA 196/IND/2021[2010-11]Status: Disposed27/7/2022AY 2010-11

M/S. SVM BUILDERS PVT. LTD.,INDORE vs THE ACIT-CENTRAL-2, INDORE

ITA 195/IND/2021[2010-11]Status: Disposed27/7/2022AY 2010-11

M/S CALAMA SALES P LTD,INDORE vs DCIT CENTRAL 2(1), INDORE

ITA 266/IND/2021[2015-16]Status: Disposed26/7/2022AY 2015-16

M/S CALAMA SALES P LTD,INDORE vs ITO 1(1) (3), AHMEDABAD

ITA 265/IND/2021[2014-15]Status: Disposed26/7/2022AY 2014-15

THE ACIT (CENTRAL) II, BHOPAL vs M/S SIGNATURE BUILDERS, BHOPAL

ITA 185/IND/2021[2017-18]Status: Disposed26/7/2022AY 2017-18

SHRI SANJAY GUPTA,INDORE vs THE ITO-4(1), INDORE

ITA 839/IND/2019[2011-12]Status: Disposed26/7/2022AY 2011-12

SMT. SUDHA SIMHAL,BHOPAL vs INCOME TAX OFFICER 3(1), BHOPAL

ITA 780/IND/2018[2015-16]Status: Disposed26/7/2022AY 2015-16

SMT. SUDHA SIMHAL,BHOPAL vs INCOME TAX OFFICER 3(1), BHOPAL

ITA 779/IND/2018[2012-13]Status: Disposed26/7/2022AY 2012-13

SAHAKARI VIPNAN EVAM PRAKRIYA SAMITI,UJJAIN vs ITO-2(2), UJJAIN

ITA 649/IND/2019[2014-15]Status: Disposed25/7/2022AY 2014-15

SATGURU DEVELOPERS,INDORE vs PCIT-2, INDORE

ITA 564/IND/2019[2015-16]Status: Disposed25/7/2022AY 2015-16

M/S SHREE BALAJI NEEMUCH INFRASTRUCTURE PVT. LTD.,NEEMUCH vs THE DCIT, RATLAM

ITA 65/IND/2017[2010-11]Status: Disposed22/7/2022AY 2010-11