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ITAT Indore Bench

5,714 judgments

BHANDARI BROS,BUNDI vs BUNDI, BUNDI

ITA 1820/JPR/2025[2022-23]Status: Disposed25/6/2026AY 2022-23

SHAILENDRA VASHNAV,DEWAS vs INCOME TAX OFFICER (WARD-1), DEWAS, DEWAS

ITA 298/IND/2026[2009-10]Status: Disposed24/6/2026AY 2009-10

BHAWAR SINGH,DEWAS vs INCOME TAX OFFICER (WARD-1), DEWAS, DEWAS

ITA 285/IND/2026[2009-10]Status: Disposed24/6/2026AY 2009-10

VIMLESH MARGADE,HIG vs INCOME TAX OFFICER, RATLAM

ITA 267/IND/2026[2018-19]Status: Disposed24/6/2026AY 2018-19

ITO-1(4) INDORE, AAYAKAR BHAWAN vs VIDIT BANSAL, CHITAVAD RAOD

ITA 245/IND/2026[24-25]Status: Disposed24/6/2026

MALKHAN SINGH RAJPUT,INDORE vs INCOME TAX OFFICER, WARD - 1(1), INDORE, INDORE

ITA 228/IND/2026[2012-13]Status: Disposed24/6/2026AY 2012-13

NARAYAN LAL JAGETIYA,INDORE vs INCOME TAX OFFICER, 1(4), INDORE, INDORE

ITA 953/IND/2025[2014-15]Status: Disposed24/6/2026AY 2014-15

UJJAIN SAHAKARI DUGDH SANGH MARYADIT,UJJAIN vs INCOME TAX OFFICER 2 (1) UJJAIN, UJJAIN

ITA 858/IND/2025[2013-14]Status: Disposed24/6/2026AY 2013-14

ABHAY KUMAR GOHIL,BHOPAL vs DCIT/ACIT,5(1), BHOPAL, BHOPAL

ITA 407/IND/2025[2016-17]Status: Disposed24/6/2026AY 2016-17

SURENDRA SINGH PATEL,BADNAWAR vs INCOME TAX OFFICER, DHAR

ITA 294/IND/2025[2020-21]Status: Disposed24/6/2026AY 2020-21

PRIMARY AGRICULTURE CREDIT SOCIETY BHAVAS,BHAVAS SOCIETY, TALEN vs INCOME TAX OFFICER, RAJGARH INCOME TAX DEPARTMENT

ITA 1081/IND/2025[2017-18]Status: Disposed24/6/2026AY 2017-18

PRIMARY AGRICULTURE CREDIT SOCIETY LAKHANVAS,INFRONT OF MANDI, LAKHANVAS vs INCOME TAX OFFICER, INCOME TAX DEPT. RAJGARH

ITA 1080/IND/2025[2017-18]Status: Disposed24/6/2026AY 2017-18

NITISH MAHAJAN,MAHANT COMPLEX vs ITO 4(3), INDORE

ITA 304/IND/2026[2017-18]Status: Disposed23/6/2026AY 2017-18

M/S PUSHPA INFRASTRUCTURE,INDORE vs DCIT/ACIT 2 (1), INDORE, INDORE

ITA 567/IND/2026[2013-14]Status: Disposed3/6/2026AY 2013-14

SHRI DEVILAL PATIDAR,GRAM- KUMHARWADI vs IT0 2(1) UJJAIN, UJJAIN

ITA 372/IND/2026[2019-20]Status: Disposed3/6/2026AY 2019-20

WAKANKAR BHARATI SANSKRUTI NYAS,UJJAIN vs CIT (EXEMPTION) BHOPAL, BHOPAL

ITA 235/IND/2026[2024-2025]Status: Disposed3/6/2026AY 2024-2025

WAKANKAR BHARATI SANSKRUTI ANVESHAN NYAS,UJJAIN vs CIT(EXEMPTION), BHOPAL, BHOPAL

ITA 233/IND/2026[2024-2025]Status: Disposed3/6/2026AY 2024-2025

SHOBHANA GUJRATI,INDORE vs ITO 5(1), INDORE, INDORE

ITA 820/IND/2025[2016-17]Status: Disposed3/6/2026AY 2016-17

INDIRA GANDHI NATIONAL TRIBAL UNIVERSITY,ANUPPUR vs DCIT EXEMPTION, BHOPAL, BHOPAL

ITA 787/IND/2025[2018-19]Status: Disposed3/6/2026AY 2018-19

SANS ENGINEERING INDUSTRIES,INDORE vs ITO1(1), INDORE

ITA 734/IND/2025[2021-22]Status: Disposed3/6/2026AY 2021-22