← All Benches
ITAT Hyderabad Bench
10,989 judgments
DWARAKA PEOPLE LIVELOHOODS UPLIFTMENT SOCIETY DWARAKA PLUS,CHITTOOR vs INCOME TAX OFFICER, EXEMPTIONS-, TIRUPATHI
ITA 1146/HYD/2019[2016-17]Status: Disposed19/6/2020AY 2016-17
DWARAKA PEOPLE LIVELIHOODS UPLIFTMENT SOCIETY DWARAKA PLUS,CHITTOOR vs INCOME TAX OFFICER, EXEMPTIONS, TIRUPATI
ITA 1145/HYD/2019[2015-16]Status: Disposed19/6/2020AY 2015-16
HAIMAD MAHAMMAD,KARIMNAGAR vs INCOME TAX OFFICER, WARD-3, KARIMNAGAR
ITA 266/HYD/2018[2014-15]Status: Disposed19/6/2020AY 2014-15
SAMA MAHIPAL,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD
ITA 2140/HYD/2018[2005-06]Status: Disposed19/6/2020AY 2005-06
S.M.FASIUDDIN, REPRESENTED BY GPA MR.S.M.QUTUBUDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1843/HYD/2017[2011-12]Status: Disposed19/6/2020AY 2011-12
S.M.QUTUBUDDIN,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 1842/HYD/2017[2011-12]Status: Disposed19/6/2020AY 2011-12
SYED ANEESUDDIN, HYD,HYDERABAD vs ITO, WARD-7(1), HYD, HYDERABAD
ITA 168/HYD/2016[2009-10]Status: Disposed19/6/2020AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs ROCKWOOL INDIA PRIVATE LIMITED, HYDERABAD
ITA 19/HYD/2020[2007-08]Status: Disposed17/6/2020AY 2007-08
INCOME TAX OFFICER, WARD-9(1), HYDERABAD vs NAGANJANEYA SARMA TADEPALLI, HYDERABAD
ITA 186/HYD/2020[2016-17]Status: Disposed17/6/2020AY 2016-17
INCOME TAX OFFICER, WARD-9(1), HYDERABAD vs EDULAKANTI GANGA REDDY, HYDERABAD
ITA 185/HYD/2020[2016-17]Status: Disposed17/6/2020AY 2016-17
ITO(TDS) WARD-7(2), HYDERABAD vs SANGITA TRAVEL AGENCY, HYDERABAD
ITA 17/HYD/2020[2016-17]Status: Disposed17/6/2020AY 2016-17
BANYAN SUSTAINABLE WASTE MANAGAMENT PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 362/HYD/2019[2015-16]Status: Disposed17/6/2020AY 2015-16
LATE MENTHULA SRINIVASA RAO REP.BY L/R SMT. MENTHULA NAGA RANI,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KHAMMAM
ITA 959/HYD/2018[2011-12]Status: Disposed17/6/2020AY 2011-12
GAMPA MALLESHAM,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 725/HYD/2018[2009-10]Status: Disposed17/6/2020AY 2009-10
KOTA JAYAPAUL, HYDERABAD,HYDERABAD vs ITO, WARD-6(2), HYDERABAD, HYDERABAD
ITA 1406/HYD/2016[2011-12]Status: Disposed17/6/2020AY 2011-12
SURENDER MAILALA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 567/HYD/2018[2013-14]Status: Disposed16/6/2020AY 2013-14
PALAPARTHY SRILAKSHMI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 951/HYD/2019[2010-11]Status: Disposed11/6/2020AY 2010-11
MOHA NARENDRA GANDHI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(5), HYDERABAD
ITA 1156/HYD/2019[2015-16]Status: Disposed11/6/2020AY 2015-16
SAHAYAK ENGINEERING PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1874/HYD/2018[2015-16]Status: Disposed11/6/2020AY 2015-16
SAMA RAMACHANDRA REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 164/HYD/2018[2005-06]Status: Disposed11/6/2020AY 2005-06
