← All Benches
ITAT Hyderabad Bench
10,989 judgments
KUMAR'S METALLURGICAL CORPORATION LIMITED, HYDERABD,HYDERABAD vs ACIT, CIRCLE-2(1), HYDERABAD, HYDERABAD
ITA 722/HYD/2017[2008-09]Status: Disposed11/6/2020AY 2008-09
VINOD RANKA, HYDERABAD,HYDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1985/HYD/2017[2007-08]Status: Disposed11/6/2020AY 2007-08
BOLD BEAUTY VINIMAY PRIVATE LIMITED, HYD,HYDERABAD vs DCIT,CENTRAL CIRCLE-1(3), HYDERABAD, HYDERABAD
ITA 645/HYD/2015[2010-11]Status: Disposed11/6/2020AY 2010-11
INCOME TAX OFFICER, WARD-3(2), HYDERABAD vs SILICON BUSINESS SOLUTIONS PRIVATE LIMITED, HYDERABAD
ITA 377/HYD/2019[2015-16]Status: Disposed9/6/2020AY 2015-16
KRISHNA MOHAN REDDY TUMMALAPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 1731/HYD/2017[2009-10]Status: Disposed9/6/2020AY 2009-10
DCIT, CIRCLE-17(1), HYD, HYDERABAD vs FACE BOOK ONLIE SERVICES P. LTD., HYD, HYDERABAD
ITA 33/HYD/2016[2011-12]Status: Disposed8/6/2020AY 2011-12
RAMASAHAYAM JAYANTH REDDY,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KHAMMAM
ITA 815/HYD/2019[2014-15]Status: Disposed4/6/2020AY 2014-15
VIJAYA BHAVANI CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 246/HYD/2019[2009-10]Status: Disposed3/6/2020AY 2009-10
ASIAN THEATRES PRIVATE LIMITED,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-13(1), HYDERABAD
ITA 1505/HYD/2017[2012-13]Status: Disposed1/6/2020AY 2012-13
S HARINATH CHOWDARY,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 719/HYD/2019[2007-08]Status: Disposed1/5/2020AY 2007-08
GURU NANAK MISSION TRUST,HYDERABAD vs INCOME TAX OFFICER(EXEMPTION), WARD-1(1), HYDERABAD
ITA 700/HYD/2019[2016-17]Status: Disposed30/4/2020AY 2016-17
D PEDA REDDAIAH,KADAPA vs INCOME TAX OFFICER, WARD-1, PRODDUTUR
ITA 559/HYD/2019[2010-11]Status: Disposed30/4/2020AY 2010-11
MOHAMMED ASLAM SHAREEF,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 357/HYD/2019[2011-12]Status: Disposed30/4/2020AY 2011-12
MEENA JEWELLERS PRIVATE LIMITED PART IX,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 520/HYD/2018[2008-09]Status: Disposed30/4/2020AY 2008-09
VINOD VENKATESH RAMCHANDRA GOUDA PATIL,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD
ITA 1319/HYD/2018[2010-11]Status: Disposed30/4/2020AY 2010-11
SRI RAJENDRA PRASAD KOOCHANA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
ITA 2124/HYD/2017[2009-10]Status: Disposed30/4/2020AY 2009-10
JAYASHREE ANAND ENTERPRISES, HYD,HYDERABAD vs ITO, WARD-11(3), HYD, HYDERABAD
ITA 1372/HYD/2016[1998-99]Status: Disposed30/4/2020AY 1998-99
SRINIVAS BEJGAM,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 809/HYD/2019[2010-11]Status: Disposed29/4/2020AY 2010-11
ARUNA SINGIREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 350/HYD/2019[2014-15]Status: Disposed29/4/2020AY 2014-15
VENKATA PHANEENDRA MOHAN SHARMA MUDUNURI,CHENNAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-12(1), HYDERABAD
ITA 640/HYD/2018[2014-15]Status: Disposed29/4/2020AY 2014-15
