← All Benches
ITAT Hyderabad Bench
10,989 judgments
VENKATESWARLU PADUCHURI, HYDEABAD,HYDERABAD vs ITO, WARD-4(2), HYDERABAD, HYDERABAD
ITA 990/HYD/2017[2006-07]Status: Disposed2/7/2020AY 2006-07
MALKAI SUDERSHAN,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
ITA 2159/HYD/2018[2014-15]Status: Disposed1/7/2020AY 2014-15
K. NARAYAN REDDY, HYDERABAD,HYDERABAD vs ITO, WARD-4(3), HYDERABAD, HYDERABAD
ITA 705/HYD/2017[2007-08]Status: Disposed30/6/2020AY 2007-08
CM GOPAL,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-(2), HYDERABAD
ITA 883/HYD/2019[2010-11]Status: Disposed26/6/2020AY 2010-11
TRINITY INFRAVENTURES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 2178/HYD/2017[2013-14]Status: Disposed26/6/2020AY 2013-14
SREE RAYALASEEMA GREEN STELOY LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 1431/HYD/2016[2006-07]Status: Disposed26/6/2020AY 2006-07
L.RAJALAKSHMI,HYDERABAD vs ACIT, CHENNAI
ITA 1680/CHNY/2014[2009-10]Status: Disposed26/6/2020AY 2009-10
L.RAJALAKSHMI,HYDERABAD vs ACIT, CHENNAI
ITA 1679/CHNY/2014[2008-09]Status: Disposed26/6/2020AY 2008-09
L.RAJALAKSHMI,HYDERABAD vs ACIT, CHENNAI
ITA 1678/CHNY/2014[2007-08]Status: Pending26/6/2020AY 2007-08
DCIT, CHENNAI vs L.RAJALAKSHMI, CHENNAI
ITA 1138/CHNY/2014[2007-08]Status: Disposed26/6/2020AY 2007-08
BELLAMKONDA SURENDRA CHOWDARY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 828/HYD/2018[2010-11]Status: Disposed24/6/2020AY 2010-11
BELLAMKONDA PADMAVATHI,HYDERBAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERBAD
ITA 827/HYD/2018[2010-11]Status: Disposed24/6/2020AY 2010-11
RAYALASEEMA EXPRESSWAY LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-3(2), HYDERABAD, HYDERABAD
ITA 1496/HYD/2016[2012-13]Status: Disposed24/6/2020AY 2012-13
ADIT(IT)-I, HYDERABAD vs M/S KAMINENI HOSPITALS PRIVATE LIMITED, HYDERABAD
ITA 1001/HYD/2013[2012-13]Status: Disposed24/6/2020AY 2012-13
INCOME TAX OFFICER, WARD-15(2), HYERABAD vs MADHAVA REDDY BANDI, HYDERABAD
ITA 175/HYD/2020[2014-15]Status: Disposed22/6/2020AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs RAMA DEVI BODHU, HYDERABAD
ITA 163/HYD/2020[2011-12]Status: Disposed22/6/2020AY 2011-12
SHANKAR GOUD BALAGONI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 1211/HYD/2019[2013-14]Status: Disposed22/6/2020AY 2013-14
VANJA T.NAIR,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 694/HYD/2019[2008-09]Status: Disposed19/6/2020AY 2008-09
CHILLARA KALYAN,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-13(1) (NOW WITH ITO, WARD-14(5), HYDERABAD
ITA 631/HYD/2019[2007-08]Status: Disposed19/6/2020AY 2007-08
INCOME TAX OFFICER, WARD-2, HINDUPUR vs M.K.MARUTHI RAM, ANANTAPUR
ITA 1450/HYD/2019[2011-12]Status: Disposed19/6/2020AY 2011-12
