← All Benches
ITAT Hyderabad Bench
10,989 judgments
T M INPUTS AND SERVICES PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 453/HYD/2019[2012-13]Status: Disposed21/7/2020AY 2012-13
ADP PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 158/HYD/2019[2011-12]Status: Disposed15/7/2020AY 2011-12
RONIKA DALDA,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1326/HYD/2018[2014-15]Status: Disposed10/7/2020AY 2014-15
BRIJ GOPAL GILADA, HYD,HYDERABAD vs ITO, WARD-5(3), HYD, HYDERABAD
ITA 798/HYD/2016[2011-12]Status: Disposed10/7/2020AY 2011-12
VALUE LABS LLP (FORMERLY VALUE LABS),HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX. CIRCLE-8(1), HYDERABAD
ITA 1910/HYD/2017[2013-14]Status: Disposed9/7/2020AY 2013-14
VALUE LABS LLP (FORMERLY VALUE LABS),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1909/HYD/2017[2013-14]Status: Disposed9/7/2020AY 2013-14
KURMAYAGARI ASHWINI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
ITA 576/HYD/2019[2009-10]Status: Disposed8/7/2020AY 2009-10
GULAN SINGH,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 722/HYD/2018[2005-06]Status: Disposed8/7/2020AY 2005-06
NAGA KAVITHA MUNDURU,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 6/HYD/2018[2013-14]Status: Disposed8/7/2020AY 2013-14
K.SRI VARSHITHA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 2082/HYD/2018[2015-16]Status: Disposed8/7/2020AY 2015-16
K. VINUTHNA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 2081/HYD/2018[2015-16]Status: Disposed8/7/2020AY 2015-16
BOMMINENI PAPI REDDY,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL
ITA 1066/HYD/2018[2007-08]Status: Disposed8/7/2020AY 2007-08
BOMMINENI SUNIL KUMAR,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL
ITA 1065/HYD/2018[2007-08]Status: Disposed8/7/2020AY 2007-08
DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD vs PAGIDI RAMACHANDRA REDDY, HYDERABAD, HYDERABAD
ITA 533/HYD/2017[2013-14]Status: Disposed8/7/2020AY 2013-14
DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD vs PAGIDI JANARDHAN REDDY, HYDERABAD, HYDERABAD
ITA 532/HYD/2017[2013-14]Status: Disposed8/7/2020AY 2013-14
LATE GOVINDLAL AWASTI REP. BY L/R BHEEMESHWAR AWASTI, HYDERABAD,HYDERABAD vs ITO, WARD-7(2), HYDERABAD, HYDERABAD
ITA 281/HYD/2017[2006-07]Status: Disposed8/7/2020AY 2006-07
LAXMI VISHANJI KARANI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1304/HYD/2017[2013-14]Status: Disposed8/7/2020AY 2013-14
VISHANJI KHIMJI KARANI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1303/HYD/2017[2013-14]Status: Disposed8/7/2020AY 2013-14
MINOO M. SIGANPORIA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 1030/HYD/2017[2007-08]Status: Disposed8/7/2020AY 2007-08
KARPAGA VINAYAGAR ENTERPRISES PVT LTD.,BANGALORE vs ITO, CHENNAI
ITA 400/CHNY/2016[2006-07]Status: Disposed8/7/2020AY 2006-07
