← All Benches
ITAT Hyderabad Bench
10,989 judgments
EXPONENTIAL TECHNOLOGIES ( SOFTWARE AND HARDWARE) PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 1989/HYD/2017[2011-12]Status: Disposed21/8/2020AY 2011-12
SEEDWORKS SINGAPORE PTE LIMITED,SINGAPORE vs ASST. COMMISSIONER OF INCOME TAX-INTERNATIONAL TAXATION-2, HYDERABAD
ITA 1789/HYD/2019[2016-17]Status: Disposed12/8/2020AY 2016-17
SHAKTI HORMANN PRIVATE LIMITED (FORMERLY KNOWN AS SHAKTI MET DOR LTD), HYDERABAD,HYDERABAD vs ADDL.CIT, RANGE-3, HYDERABAD, HYDERABAD
ITA 892/HYD/2017[2006-07]Status: Disposed6/8/2020AY 2006-07
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NELLORE vs DR CHILUKOTI VEERAMMA, NELLORE
ITA 319/HYD/2019[2015-16]Status: Disposed3/8/2020AY 2015-16
AMRUTHA POWER PROJECTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
ITA 1944/HYD/2017[2014-15]Status: Disposed3/8/2020AY 2014-15
VICHAR TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1705/HYD/2019[NA]Status: Disposed30/7/2020
SAGAR CEMENTS LIMITED, HYDERABAD,HYDERABAD vs DCWT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 678/HYD/2017[2006-07]Status: Disposed30/7/2020AY 2006-07
SUNIL KUMAR AHUJA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 386/HYD/2020[2016-17]Status: Disposed28/7/2020AY 2016-17
SUNIL KUMAR AHUJA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 385/HYD/2020[2013-14]Status: Disposed28/7/2020AY 2013-14
SUNIL KUMAR AHUJA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 384/HYD/2020[2010-11]Status: Disposed28/7/2020AY 2010-11
LAKSHMI NARAYANA KONDA,GUDUR vs INCOME TAX OFFICER, WARD-2, GUDUR
ITA 383/HYD/2019[2016-17]Status: Disposed28/7/2020AY 2016-17
SADIQ ANUNALI SALEHMOHAMED,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 130/HYD/2019[2007-08]Status: Disposed28/7/2020AY 2007-08
AMITABH VERMA,GURGAON vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-12(1), HYDERABAD
ITA 2209/HYD/2018[2014-15]Status: Disposed28/7/2020AY 2014-15
BHAGATRAM,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1753/HYD/2018[2009-10]Status: Disposed27/7/2020AY 2009-10
VITECH SYSTEMS ASIA PRIVATE LIMITED, HYD,HYDERABAD vs ITO, WARD-13(2), HYDERABAD, HYDERABAD
ITA 619/HYD/2016[2010-11]Status: Disposed27/7/2020AY 2010-11
ARUNA KOMMURI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 2030/HYD/2017[2006-07]Status: Disposed23/7/2020AY 2006-07
ELECTRONICS CORPORATION OF INDIA LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 957/HYD/2018[2011-12]Status: Disposed22/7/2020AY 2011-12
SMT.B.RATNA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1681/HYD/2018[2007-08]Status: Disposed22/7/2020AY 2007-08
JUSTICE. B.SUBASHAN REDDY (HUF),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1680/HYD/2018[2007-08]Status: Disposed22/7/2020AY 2007-08
ELECTRONICS CORPORATION OF INDIA LTD., HYDERABAD,HYDERABAD vs DCIT,CIRCLE-2(2), HYDERABAD
ITA 674/HYD/2016[2011-12]Status: Disposed22/7/2020AY 2011-12