← All Benches
ITAT Hyderabad Bench
10,989 judgments
HBL POWER SYSTEMS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 2177/HYD/2017[2013-14]Status: Disposed23/6/2021AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), SURYAPET vs GORUGANTI DAMODAR RAO, HYDERABAD
ITA 1078/HYD/2017[2009-10]Status: Disposed23/6/2021AY 2009-10
ALBANY MOLECULAR RESEARCH HYDERABAD RESEARCH CENTRE PRIVATE LIMITED,HYDERABAD vs DY.CIT, CIRCLE-1(1), HYDERABAD
ITA 242/HYD/2014[2009-10]Status: Disposed23/6/2021AY 2009-10
SATYA PRAKASH REDDY AEDUDODLA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 504/HYD/2020[2010-11]Status: Disposed22/6/2021AY 2010-11
CHANDRAMOULI KINNERA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD
ITA 1743/HYD/2019[2015-16]Status: Disposed22/6/2021AY 2015-16
KRISHNAIAH BOLLINENI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1661/HYD/2019[2016-17]Status: Disposed22/6/2021AY 2016-17
RAJENDER,HYDERABAD vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1465/HYD/2019[2011-12]Status: Disposed22/6/2021AY 2011-12
SAMSKRUTHI SHELTERS,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 1272/HYD/2019[2016-17]Status: Disposed22/6/2021AY 2016-17
GURUCHARAN SINGH,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 887/HYD/2018[2013-14]Status: Disposed22/6/2021AY 2013-14
VINAY KUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1512/HYD/2018[2014-15]Status: Disposed22/6/2021AY 2014-15
INCOME TAX OFFICER, WARD-2(2), HYDERABAD vs GMR AEROSPACE ENGINEERING CO.LTD,(FORMERLY KNOWN AS MAS GMR AEROSPACE ENGINEERING LIMITED ), HYDERABAD
ITA 1188/HYD/2018[2013-14]Status: Disposed22/6/2021AY 2013-14
GOWTHAMI ADAPA, HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 1135/HYD/2018[2014-15]Status: Disposed22/6/2021AY 2014-15
NOOR HAQ, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD, HYDERABAD
ITA 50/HYD/2017[2010-11]Status: Disposed22/6/2021AY 2010-11
SRI SURYA CONSTRUCTIONS,NALGONDA vs INCOME TAX OFFICER, NALGONDA
ITA 1904/HYD/2019[2009-10]Status: Disposed21/6/2021AY 2009-10
RAGHAVENDER DHRUDALA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1713/HYD/2019[2016-17]Status: Disposed21/6/2021AY 2016-17
OMKARAM TUKKAPURAM,HYDERABAD vs INCOME TAX OFFICER, WARD-13(4), HYDERABAD
ITA 1108/HYD/2019[2008-09]Status: Disposed21/6/2021AY 2008-09
GMR HOSPITALITY AND RETAIL LIMITED(FORMERLY KNOWN AS GMR HOTELS AND RESORTS LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 382/HYD/2018[2014-15]Status: Disposed21/6/2021AY 2014-15
GMR HOSPITALITY AND RETAIL LIMITED(FORMERLY KNOWN AS GMR HOTELS AND RESORTS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 381/HYD/2018[2012-13]Status: Disposed21/6/2021AY 2012-13
MOGILICHARLA VEERANNA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1698/HYD/2018[20019-10]Status: Disposed21/6/2021
AJAY KUMAR REDDY TUMMALAPALLY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1033/HYD/2018[2014-15]Status: Disposed21/6/2021AY 2014-15
