← All Benches
ITAT Hyderabad Bench
10,989 judgments
BHARATHI MUKTEVI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
ITA 1373/HYD/2019[2016-17]Status: Disposed24/6/2021AY 2016-17
RAVINDER REDDY KATTA,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
ITA 1244/HYD/2019[2010-11]Status: Disposed24/6/2021AY 2010-11
SHAIK KHALIL AHMED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2282/HYD/2018[2010-11]Status: Disposed24/6/2021AY 2010-11
JSR AND CO. CIVIL CONTRACTORS, KARIMNAGAR,KARIMNAGAR vs ACIT, CIRCLE-1, KARIMNAGAR, KARIMNAGAR
ITA 648/HYD/2017[2013-14]Status: Disposed24/6/2021AY 2013-14
M/S DECCAN STRIPS AND TUBES PRIVATE LIMITED (FORMERLY KNOWN AS M/S.D.T.TUBES PRIVATE LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1938/HYD/2017[2011-12]Status: Disposed24/6/2021AY 2011-12
TUMMALA SACHENDRA, HYD,HYDERABAD vs ACIT, CIRLCE-12(1), HYD, HYDERABAD
ITA 414/HYD/2016[2010-11]Status: Disposed24/6/2021AY 2010-11
TUMMALA SACHENDRA, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-12(1) HYDERABAD, HYDERABAD
ITA 1476/HYD/2016[2010-11]Status: Disposed24/6/2021AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HYDERABAD vs PENDELA BHARATI DEVI, NELLORE
ITA 548/HYD/2020[2015-16]Status: Disposed23/6/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MONSTER.COM(INDIA) PRIVATE LIMITED, HYDERABAD
ITA 369/HYD/2020[2017-18]Status: Disposed23/6/2021AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MONSTER.COM (INDIA) PRIVATE LIMITED, HYDERABAD
ITA 368/HYD/2020[2016-17]Status: Disposed23/6/2021AY 2016-17
PRAVEEN KUMAR CHANDA,WARANGAL vs INCOME TAX OFFICER, WARD-2, WARANGAL
ITA 464/HYD/2019[2014-15]Status: Disposed23/6/2021AY 2014-15
AVANTI FEEDS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1474/HYD/2019[2008-09]Status: Disposed23/6/2021AY 2008-09
SHANTHA BIOTECHNICS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1394/HYD/2019[2016-17]Status: Disposed23/6/2021AY 2016-17
ASHRAF FIROZBHAI JIVANI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 139/HYD/2019[2014-15]Status: Disposed23/6/2021AY 2014-15
MEDCHEM INTERNATIONAL LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(4), HYDERABAD
ITA 474/HYD/2018[2012-13]Status: Disposed23/6/2021AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KADAPA vs ZUARI CEMENT LIMITED, KADAPA
ITA 2235/HYD/2018[2007-08]Status: Disposed23/6/2021AY 2007-08
SOMI REDDY SHERI,SURYAPET vs INCOME TAX OFFICER, WARD-1, SURYAPET
ITA 2087/HYD/2018[2012-13]Status: Disposed23/6/2021AY 2012-13
SVPCL LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 1873/HYD/2018[2015-16]Status: Disposed23/6/2021AY 2015-16
A VENKATESWARA RAO,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1521/HYD/2018[2013-14]Status: Disposed23/6/2021AY 2013-14
VIRUPAKSHA ORGANICS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 1211/HYD/2018[2014-15]Status: Disposed23/6/2021AY 2014-15
