← All Benches
ITAT Hyderabad Bench
10,989 judgments
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs AGNUR JAYARAMUDU (IND), KURNOOL
ITA 749/HYD/2018[2014-15]Status: Disposed25/6/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs AGNUR NIRMALA, KURNOOL
ITA 748/HYD/2018[2014-15]Status: Disposed25/6/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs AGNUR JANAKIRAM, KURNOOL
ITA 747/HYD/2018[2014-15]Status: Disposed25/6/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE -1, KURNOOL vs LEGEND DEVELOPERS & CONSTRUCTIONS, KURNOOL
ITA 743/HYD/2018[2013-14]Status: Disposed25/6/2021AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), TIRUPATI vs THE TIRUPATI CO-OPERATIVE BANK LIMITED, TIRUPATI
ITA 483/HYD/2018[2014-2015]Status: Disposed25/6/2021AY 2014-2015
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), TIRUPATI vs THE TIRUPATI CO-OPERATIVE BANK LIMITED, TIRUPATI
ITA 482/HYD/2018[2013-14]Status: Disposed25/6/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs JANAPRIYA ENGINEERS SYNDICATE PRIVATE LIMITED, HYDERABAD
ITA 2273/HYD/2018[2014-15]Status: Disposed25/6/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD vs JANAPRIYA PROPERTIES PRIVATE LIMITED, HYDERABAD
ITA 2272/HYD/2018[2013-14]Status: Disposed25/6/2021AY 2013-14
SUNIL GABRIEL FONSECA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD
ITA 2115/HYD/2018[2013-14]Status: Disposed25/6/2021AY 2013-14
AISWARYA ART CREATIONS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1700/HYD/2018[2013-14]Status: Disposed25/6/2021AY 2013-14
KIRAN DWARAKANATH SEKHAR, HYDERABD,HYDERABAD vs ITO, WARD-2(1), HYDERABAD, HYDERABAD
ITA 365/HYD/2017[2010-11]Status: Disposed25/6/2021AY 2010-11
NARESH KUMAR SEKHER, HYDERABD,HYDERABAD vs ITO, WARD-2(1), HYDERABAD, HYDERABAD
ITA 364/HYD/2017[2010-11]Status: Disposed25/6/2021AY 2010-11
PRASAD MEDIA CORPORATION PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 67/HYD/2020[2017-18]Status: Disposed24/6/2021AY 2017-18
JAYA KEDIA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 407/HYD/2020[2014-15]Status: Disposed24/6/2021AY 2014-15
ASHA KEDIA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 406/HYD/2020[2014-15]Status: Disposed24/6/2021AY 2014-15
JB ESTATES,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 137/HYD/2020[2018-19]Status: Disposed24/6/2021AY 2018-19
S.CHINTAKUNTA MUNAIAH RAMESH,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 722/HYD/2019[2013-14]Status: Disposed24/6/2021AY 2013-14
SV MILK AND MILK PRODUCTS PRIVATE LIMITED,CHITTOOR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1758/HYD/2019[2012-13]Status: Disposed24/6/2021AY 2012-13
SUNIL KUMAR MUTHYALA,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1691/HYD/2019[2013-14]Status: Disposed24/6/2021AY 2013-14
SUNIL KUMAR MUTHYALA,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 1690/HYD/2019[2012-13]Status: Disposed24/6/2021AY 2012-13