← All Benches
ITAT Hyderabad Bench
10,989 judgments
JOGINAPALLY BR EDUCATIONAL SOCIETY,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 108/HYD/2020[NA]Status: Disposed29/6/2021
JB EDUCATIONAL SOCIETY,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 107/HYD/2020[NA]Status: Disposed29/6/2021
ALINAR MEDICAL SERVICES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 514/HYD/2019[2010-11]Status: Disposed29/6/2021AY 2010-11
PRINCES DURR SHEHWAR TECHN EDUCATION WAKF,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1283/HYD/2019[2016-17]Status: Disposed29/6/2021AY 2016-17
JUNATHALA NARAYANA REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 418/HYD/2020[2010-11]Status: Disposed28/6/2021AY 2010-11
JUNATHALA NARAYANA REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 417/HYD/2020[2009-10]Status: Disposed28/6/2021AY 2009-10
JUNATHALA NARAYANA REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 416/HYD/2020[2008-09]Status: Disposed28/6/2021AY 2008-09
JUNATHALA NARAYANA REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 415/HYD/2020[2007-08]Status: Disposed28/6/2021AY 2007-08
KISHAN KOTHWAL,SIDDIPET vs INCOME TAX OFFICER, WARD-1, SIDDIPET
ITA 289/HYD/2020[2017-18]Status: Disposed28/6/2021AY 2017-18
NARAYANSINGH RAJPUROHIT,WARANGAL vs INCOME TAX OFFICER, WARD-3, HYDERABAD
ITA 23/HYD/2020[2007-08]Status: Disposed28/6/2021AY 2007-08
CHARAN KUMAR JONNAGADLA (HUF), MADANAPALLE vs INCOME TAX OFFICER, WARD-1, MADANAPALLE
ITA 210/HYD/2020[2006-07]Status: Disposed28/6/2021AY 2006-07
BELLA DESIGN CONCEPT,RANGA REDDY vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-81), HYDERABAD
ITA 204/HYD/2020[2016-17]Status: Disposed28/6/2021AY 2016-17
IMRAN BAIG MIRZA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD
ITA 180/HYD/2020[2017-18]Status: Disposed28/6/2021AY 2017-18
DILEEF VARANASI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 179/HYD/2019[2015-16]Status: Disposed28/6/2021AY 2015-16
VENKATA SINDHU PUSARLA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 94/HYD/2020[2017-18]Status: Disposed25/6/2021AY 2017-18
JEEVAN POLYMERS (P) LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 93/HYD/2020[2014-15]Status: Disposed25/6/2021AY 2014-15
BALJIT KAUR,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 231/HYD/2020[2011-12]Status: Disposed25/6/2021AY 2011-12
SSPDL INFRASTRUCTURE DEVELOPERS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 685/HYD/2019[2014-15]Status: Disposed25/6/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs LEGEND DEVELOPERS & CONSTRUCTIONS, KURNOOL
ITA 752/HYD/2018[2014-15]Status: Disposed25/6/2021AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs AGNUR JAYARAMUDU (HUF), KURNOOL
ITA 750/HYD/2018[2014-15]Status: Disposed25/6/2021AY 2014-15