← All Benches
ITAT Hyderabad Bench
10,989 judgments
GMR HOTELS AND RESORTS LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 794/HYD/2017[2013-14]Status: Disposed21/6/2021AY 2013-14
OWENS CORNING INDUSTRIES (INDIA) P. LTD. MAHABUBNAGAR (PREVIOUSLY KNOWN AS SAINT GOBAIN VETROTEX INDIA LTD),MAHABUBNAGAR vs ITO, WARD-16(2), HYDERABAD, HYDERABAD
ITA 826/HYD/2016[2010-11]Status: Disposed21/6/2021AY 2010-11
OWENS CORNING INDUSTRIES (INDIA) P. LTD. MAHABUBNAGAR (PREVIOUSLY KNOWN AS SAINT GOBAIN VETROTEX INDIA LTD),MAHABUBNAGAR vs DCIT, CIRCLE 3(1), HYDERABAD, HYDERABAD
ITA 825/HYD/2016[2005-06]Status: Disposed21/6/2021AY 2005-06
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs INVENTA INDUSTRIES PRIVATE LIMITED, HYDERABAD
ITA 90/HYD/2020[2016-17]Status: Disposed16/6/2021AY 2016-17
MODI VENTURES,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(4), HYDERABAD
ITA 200/HYD/2020[2011-2]Status: Disposed14/6/2021
SAASTHA WAREHOUSING LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
ITA 756/HYD/2019[2014-15]Status: Disposed14/6/2021AY 2014-15
COROMANDEL CONCRETE PRODUCTS PRIVATE LIMITED,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 323/HYD/2019[2012-13]Status: Disposed14/6/2021AY 2012-13
GRANDHI ENTERPRISES PRIVATE LIMITED,BANGALORE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 263/HYD/2019[2011-12]Status: Disposed14/6/2021AY 2011-12
TELANGANA STATE POWER GENERATION CORPORATION LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1424/HYD/2019[2016-17]Status: Disposed14/6/2021AY 2016-17
DR.MUMTAZ ALI KHAN AFZAL,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 363/HYD/2018[2010-11]Status: Disposed14/6/2021AY 2010-11
TSI BUSINESS PARKS (HYDERABAD) PRIVATE LIMITED, HYDERABAD,SECUNDERABAD vs DCIT, CIRCLE-2(3), HYDERABAD, HYDERABAD
ITA 1601/HYD/2016[2011-12]Status: Disposed14/6/2021AY 2011-12
KRISHNA KUMAR SANGHI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1647/HYD/2019[2011-12]Status: Disposed11/6/2021AY 2011-12
INDUKURI VARA PRASAD RAJU,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 1564/HYD/2019[2011-12]Status: Disposed11/6/2021AY 2011-12
PRATHIMA KONDAREDDY,PRAKASAM vs INCOME TAX OFFICER, WARD-1, ONGOLE
ITA 1142/HYD/2019[2017-18]Status: Disposed11/6/2021AY 2017-18
NARESH KUMAR KARWA (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1031/HYD/2019[2015-16]Status: Disposed11/6/2021AY 2015-16
JT. COMMISSIONER OF INCOME TAX(OSD), RANGE-1, HYDERABAD vs ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD
ITA 882/HYD/2018[2012-13]Status: Disposed11/6/2021AY 2012-13
SHIVA SHANKTHI TEXTILE INDUSTRIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
ITA 566/HYD/2018[2014-15]Status: Disposed11/6/2021AY 2014-15
CHAK RADER FARM EQUIPMENTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 528/HYD/2018[2013-14]Status: Disposed11/6/2021AY 2013-14
R.V.NIRMAAN PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 2405/HYD/2018[2012-13]Status: Disposed11/6/2021AY 2012-13
PADMINI AGARWAL,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 2317/HYD/2018[2012-13]Status: Disposed11/6/2021AY 2012-13