← All Benches
ITAT Hyderabad Bench
10,989 judgments
INCOME TAX OFFICER, WARD-3(2), HYDERABAD vs RATNAPRIYA INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 2275/HYD/2018[2015-16]Status: Disposed11/6/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ABIR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 2068/HYD/2018[2010-11]Status: Disposed11/6/2021AY 2010-11
LINGAM GOUD PANDALA, HYDERABAD,HYDERABAD vs ITO, WARD-15(4), HYDERABAD, HYDERABAD
ITA 951/HYD/2017[2005-06]Status: Disposed11/6/2021AY 2005-06
BYTINTI SRITHIMMAREDDY, GADWAL,HYDERABAD vs ITO, WARD-1, MAHABUBNAGAR, HYDERABAD
ITA 761/HYD/2017[2012-13]Status: Disposed11/6/2021AY 2012-13
VOOTKURI MUTHYALUGOUD, R.R.DIST,R.R.DIST vs ITO, WARD-8(3), HYDERABAD, HYDERABAD
ITA 518/HYD/2017[2009-10]Status: Disposed11/6/2021AY 2009-10
ALI MOHAMMED,HYDERABAD vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION)-1, HYDERABAD
ITA 2098/HYD/2017[2012-13]Status: Disposed11/6/2021AY 2012-13
NALAMATI SEA FOODS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 2018/HYD/2017[2012-13]Status: Disposed11/6/2021AY 2012-13
ACIT, CIRCLE-1, WARANGAL, WARANGAL vs NORTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LIMITED, WARANGAL, WARANGAL
ITA 186/HYD/2017[2013-14]Status: Disposed11/6/2021AY 2013-14
ACIT, CENTRAL CIRCLE-1(1), HYD, HYDERABAD vs AKR CONSTRUCTION LTD., HYD, HYDERABAD
ITA 1003/HYD/2016[2009-10]Status: Disposed11/6/2021AY 2009-10
ACIT, CC-1(1), HYD, HYDERABAD vs AKR CONSTRUCTIONS LTD., HYD, HYDERABAD
ITA 784/HYD/2015[2011-12]Status: Disposed11/6/2021AY 2011-12
SRI. BOBBA PRASAD,HYDERABAD vs ASST.CIT, CENTRAL CIRCLE 3, HYDERABAD
ITA 396/HYD/2014[2009-10]Status: Disposed11/6/2021AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CACHE PROPERTIES PRIVATE LIMITED, HYDERABAD
ITA 65/HYD/2020[2013-14]Status: Disposed9/6/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CACHE PROPERTIES PRIVATE LIMITED, HYDERABAD
ITA 64/HYD/2020[2011-12]Status: Disposed9/6/2021AY 2011-12
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs THE ADVOCATES MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED, HYDERABAD
ITA 689/HYD/2019[2014-15]Status: Disposed9/6/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs THE ADVOCATE MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED, HYDERABAD
ITA 688/HYD/2019[2011-12]Status: Disposed9/6/2021AY 2011-12
THE CITIZEN COOP.SOCIETY LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 670/HYD/2019[2015-16]Status: Disposed9/6/2021AY 2015-16
THE ADVOCATE MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 668/HYD/2019[2014-15]Status: Disposed9/6/2021AY 2014-15
THE ADVOCATE MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 667/HYD/2019[2011-12]Status: Disposed9/6/2021AY 2011-12
COSYN LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, TDS, CIRCLE-1(1), HYDERABAD
ITA 61/HYD/2019[2013-14]Status: Disposed9/6/2021AY 2013-14
SURENDER REDDY BUSIREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 506/HYD/2020[2011-12]Status: Disposed7/6/2021AY 2011-12