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ITAT Hyderabad Bench

10,989 judgments

MURALI KRISHNAM RAJU VEGESNA VENKATA,HYDERABAD vs INCOME TAX OFFICER, WARD-11(2), HYDERABAD

ITA 193/HYD/2020[2011-12]Status: Disposed7/6/2021AY 2011-12

GMR HOSPITALITY AND RETAIL LIMITED (FORMERLY KNOWN GMR HOTELS AND RESORTS LIMITED ),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD

ITA 267/HYD/2019[2015-16]Status: Disposed7/6/2021AY 2015-16

MANEKLAL AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD

ITA 52/HYD/2019[2000-01]Status: Disposed2/6/2021AY 2000-01

MENEKLAL AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD

ITA 51/HYD/2019[1999-2000]Status: Disposed2/6/2021AY 1999-2000

SAI PRAGATHI ESTATES & CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION), HYDERABAD

ITA 83/HYD/2018[2009-10]Status: Disposed2/6/2021AY 2009-10

NIMMALA RAGHUPATHI,HYDERABAD vs DCIT-6(1), HYDERABAD

ITA 1229/HYD/2013[2007-08]Status: Disposed2/6/2021AY 2007-08

NIRMALA SRINIVAS, HYD,HYDERABAD vs ACI'T, CIR-6(1), HYDERABAD

ITA 350/HYD/2011[2007-08]Status: Disposed2/6/2021AY 2007-08

HARI GOPAL REDDY PINNPU,HYDERABAD vs INCOME TAX OFFICER, WARD-4(5), HYDERABAD

ITA 776/HYD/2019[2013-14]Status: Disposed31/5/2021AY 2013-14

VASANTHA CORPO RELATIONS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD

ITA 617/HYD/2019[2014-15]Status: Disposed31/5/2021AY 2014-15

NARENDRA KUMAR GUPTA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD

ITA 504/HYD/2019[2014-15]Status: Disposed31/5/2021AY 2014-15

ARVIND KUMAR VANNALA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD

ITA 2323/HYD/2018[2010-11]Status: Disposed31/5/2021AY 2010-11

DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NEUEON TOWERS LIMITED (FORMERLY KNOWN AS SUJANA TOWERS LIMITED ), MEDAK

ITA 1794/HYD/2018[2015-16]Status: Disposed31/5/2021AY 2015-16

VICTORY TRANSFORMERS AND SWITHGEARS LIMITED, MEDCHAL,R.R.DIST vs DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD

ITA 737/HYD/2017[2012-13]Status: Disposed31/5/2021AY 2012-13

ASHWIN JOSHI, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-14(1), HYDERABAD, HYDERABAD

ITA 284/HYD/2017[2009-10]Status: Disposed31/5/2021AY 2009-10

SAMPATH SUDDALA,KARIMNAGAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-(1), KARIMNAGAR

ITA 434/HYD/2020[2014-15]Status: Disposed28/5/2021AY 2014-15

KOTAGIRI BHOOMA GOUD,KARIMNAGAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-(1), KARIMANGAR

ITA 433/HYD/2020[2014-15]Status: Disposed28/5/2021AY 2014-15

RONTALA RAJIREDDY,KARIMNAGAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-(1), KARIMNAGAR

ITA 432/HYD/2020[2014-15]Status: Disposed28/5/2021AY 2014-15

RONTALA THIRUMALA,KARIMNAGAR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-(1), KARIMNAGAR

ITA 431/HYD/2020[204-15]Status: Disposed28/5/2021

SAAHI SYSTEMS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD

ITA 773/HYD/2019[2011-12]Status: Disposed28/5/2021AY 2011-12

MALISETTY SUDHEER,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE

ITA 523/HYD/2019[2011-12]Status: Disposed28/5/2021AY 2011-12