← All Benches
ITAT Hyderabad Bench
10,990 judgments
DY. COMMISSIONER OF INCOME TAX, (INTL.TXN)-1, HYDERABAD vs HSBC HOLDING PLC, LONDON
ITA 336/HYD/2020[2012-13]Status: Disposed29/11/2021AY 2012-13
SAPTAGIRI GRAMEENA BANK,CHITTOOR vs INCOME TAX OFFICER (TDS) WARD-1, TIRUPATI
ITA 11/HYD/2020[2014-15]Status: Disposed29/11/2021AY 2014-15
SAPTAGIRI GRAMEENA BANK,CHITTOOR vs INCOME TAX OFFICER (TDS) WARD-1, TIRUPATI
ITA 10/HYD/2020[2013-14]Status: Disposed29/11/2021AY 2013-14
K vs RC ENGINEERS PRIVATE LIMITED,HYDERABAD
ITA 1/HYD/2020[2015-16]Status: Disposed29/11/2021AY 2015-16
T.VENKAT REDDY,TIRUPATI vs INCOME TAX OFFICER, WARD-1(1), TIRUPATI
ITA 443/HYD/2019[2012-13]Status: Disposed29/11/2021AY 2012-13
VALUELABS TECHNOLOGIES,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1718/HYD/2019[2015-16]Status: Disposed29/11/2021AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD vs LATE SHRI IENENI SRIPATHIRAO L/R IENENI SHASHIKANT, HYDERABAD
ITA 1380/HYD/2019[2011-12]Status: Disposed29/11/2021AY 2011-12
ARVIND DIWANI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD
ITA 1055/HYD/2019[2017-18]Status: Disposed29/11/2021AY 2017-18
TOUCH TONE TELESERVICES,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 967/HYD/2018[2014-15]Status: Disposed29/11/2021AY 2014-15
MOHD.ABDUL KAREEM,KARIMNAGAR vs INCOME TAX OFFICER, WARD-1, KARIMNAGAR
ITA 966/HYD/2018[2014-15]Status: Disposed29/11/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs COASTAL INSURANCE BROKERS PRIVATE LIMITED, HYDERABAD
ITA 116/HYD/2018[2014-15]Status: Disposed29/11/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-1(1), HYDERABAD vs INVESCO (HYDERABAD)PRIVATE LIMITED, HYDERABAD
ITA 1144/HYD/2018[2013-14]Status: Disposed29/11/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CONCORD DRUGS LIMITED, HYDERABAD
ITA 1044/HYD/2018[2014-15]Status: Disposed29/11/2021AY 2014-15
CORTEVA AGRISCIENCE SERVICES INDIA PRIVATE LIMITED(FORMERLY KNOWN AS E.I .DUPONT SERVICES CENTER INDIA PRIVATE LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-१७(1), HYDERABAD
ITA 2185/HYD/2017[2013-14]Status: Disposed29/11/2021AY 2013-14
THE LOUIS BERGER GROUP INC. GURGAON,GURGAON vs DCIT-1, INTERNATIONAL TAXATION, HYDERABAD, HYDERABAD
ITA 527/HYD/2016[2007-08]Status: Disposed29/11/2021AY 2007-08
SAMBASIVA RAO JARUGULA,HYDERABAD vs CIT, DELHI NFAC
ITA 430/HYD/2021[2013-14]Status: Disposed26/11/2021AY 2013-14
VODAFONE IDEA LIMITED,HYDERABAD vs ACIT, TDS, CIRCLE-2(1), HYDERABAD
ITA 180/HYD/2021[2015-16`]Status: Disposed26/11/2021
VENKANNAGARI KARUNAKAR REDDY,MEDAK vs ITO- WARD-1, SIDDIPET
ITA 133/HYD/2021[2009-10]Status: Disposed26/11/2021AY 2009-10
DEVAKI KAMARAJAN,TIRUPATI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), TIRUPATI
ITA 117/HYD/2020[2013-14]Status: Disposed26/11/2021AY 2013-14
SRI SATHYA SAI NIGAMAGAMAM TRUST,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 443/HYD/2018[2015-16]Status: Disposed26/11/2021AY 2015-16