← All Benches
ITAT Hyderabad Bench
10,990 judgments
N SURYA PRAKASH RAO,HYDERABAD vs ACIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 1579/HYD/2014[2009-10]Status: Disposed30/11/2021AY 2009-10
BURMAH AUTO SERVICE,HYDERABAD vs DCIT CIRCLE 4(1), HYDERABAD
ITA 422/HYD/2021[2019-20]Status: Disposed29/11/2021AY 2019-20
MAHAVEER KUMAR JAIN,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 418/HYD/2021[2018-19]Status: Disposed29/11/2021AY 2018-19
PRAMOD KUMAR JAIN,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 417/HYD/2021[2018-19]Status: Disposed29/11/2021AY 2018-19
ANAND KUMAR JAIN,HYDERABAD vs ASSISSTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 416/HYD/2021[2018-19]Status: Disposed29/11/2021AY 2018-19
MEMSAHEB EXCLUSIVE,HYDERABAD vs INCOME TAX OFFICERS,WARD -11(1), HYDERABAD
ITA 414/HYD/2021[2019-20]Status: Disposed29/11/2021AY 2019-20
VELIGEATI RAJI REDDY,WARANGAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE2-(3), HYDERABAD
ITA 119/HYD/2021[2012-13]Status: Disposed29/11/2021AY 2012-13
SAPTAGIRI GRAMEENA BANK,CHITTOOR vs INCOME TAX OFFICER (TDS) WARD-1, TIRUPATI
ITA 9/HYD/2020[2012-13]Status: Disposed29/11/2021AY 2012-13
SAPTAGIRI GRAMEENA BANK,CHITTOOR vs INCOME TAX OFFICER (TDS) WARD-1, TIRUPATI
ITA 8/HYD/2020[2011-12]Status: Disposed29/11/2021AY 2011-12
MURAHARI RAO PALADUGU,HYDERABAD vs THE INCOME TAX OFFICER(INTERNATIONAL TAXATION)-II, HYDERABAD, HYDERABAD
ITA 741/HYD/2020[2012-13]Status: Disposed29/11/2021AY 2012-13
SRI SRINIVASA DAIRY PRODUCTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER,WARD-3(3), HYDERABAD
ITA 694/HYD/2020[2019-20]Status: Disposed29/11/2021AY 2019-20
SAHRUDAYA HEALTH CARE (KARIMNAGAR) PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 662/HYD/2020[2019-20]Status: Disposed29/11/2021AY 2019-20
SAHRUDAYA HEALTH CARE (KARIMNAGAR) PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 661/HYD/2020[2018-19]Status: Disposed29/11/2021AY 2018-19
STEELWEDGE TECHNOLOGIES PRIVATE LIMTIED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 660/HYD/2020[2018-19]Status: Disposed29/11/2021AY 2018-19
D VISHNU VARSHAN RAO,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 577/HYD/2020[2016-17]Status: Disposed29/11/2021AY 2016-17
DY. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION )-1, HYDERABAD vs MOHAMMED MUKHTAR ALI KHAN, HYDERABAD
ITA 442/HYD/2020[2011-12]Status: Disposed29/11/2021AY 2011-12
INCOME TAX OFFICER (INT TXN)-1, HYDERABAD vs MURUTUZA ALI KHAN MOHAMMED, HYDERABAD
ITA 441/HYD/2020[2011-12]Status: Disposed29/11/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, (INTL.TXN)-1, HYDERABAD vs HSBC HOLDING PLC, HYDERABAD
ITA 339/HYD/2020[2015-6]Status: Disposed29/11/2021
DY. COMMISSIONER OF INCOME TAX-1, HYDERABAD vs HSBC HOLDINGS PLC, LONDON
ITA 338/HYD/2020[2014-15]Status: Disposed29/11/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, (INTL.TXN)-1, HYDERABAD vs HSBC HOLDING PLC, LONDON
ITA 337/HYD/2020[2013-14]Status: Disposed29/11/2021AY 2013-14
