← All Benches
ITAT Hyderabad Bench
10,990 judgments
GAYATRI PROJECTS LIMITED, HYD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYD, HYDERABAD
ITA 1340/HYD/2017[2004-05]Status: Disposed9/12/2021AY 2004-05
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYD, HYDERABAD vs GAYATRI PROJECTS LIMITED, HYD, HYDERABAD
ITA 1333/HYD/2017[2006-07]Status: Disposed9/12/2021AY 2006-07
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYD, HYDERABAD vs GAYATRI PROJECTS LIMITED., HYD, HYDERABAD
ITA 1332/HYD/2017[2005-06]Status: Disposed9/12/2021AY 2005-06
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYD, HYDERABAD vs GAYATRI PROJECTS LIMITED., HYD, HYDERABAD
ITA 1331/HYD/2017[2004-05]Status: Disposed9/12/2021AY 2004-05
HARYANA SEVA SANGH,SECUNDERABAD vs DURGAMBA TALLAPRADA, ITO, HYDERABAD
ITA 132/HYD/2021[2017-18]Status: Disposed8/12/2021AY 2017-18
MURALI NARAYANAM,KAKINADA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 32/HYD/2020[2016-17]Status: Disposed8/12/2021AY 2016-17
TRIPURA BIO-TECH LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(2), HYDERABAD
ITA 1428/HYD/2019[2007-08]Status: Disposed8/12/2021AY 2007-08
OCEAN PARK MULTITECH LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16(2), HYDERABAD
ITA 844/HYD/2018[2008-09]Status: Disposed8/12/2021AY 2008-09
INCOME TAX OFFICER, WARD-2, KADAPA vs LEBAKA NAGAMANI, HYDERABAD
ITA 695/HYD/2018[2013-14]Status: Disposed8/12/2021AY 2013-14
PATEL KNR HEAVY INFRASTRUCTURE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1710/HYD/2018[2015-16]Status: Disposed8/12/2021AY 2015-16
PATEL KNR HEAVY INFRASTRUCTURES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1709/HYD/2018[2014-15]Status: Disposed8/12/2021AY 2014-15
KIRAN KOMMERCIAL WATCHES,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-10(1), HYDERABAD
ITA 468/HYD/2021[2018-19]Status: Disposed3/12/2021AY 2018-19
YALAVARTI PROJECTS PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-9(1), HYDERABAD
ITA 411/HYD/2021[2019-20]Status: Disposed3/12/2021AY 2019-20
UNICON INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-17(2), HYDERABAD
ITA 410/HYD/2021[2014-15]Status: Disposed3/12/2021AY 2014-15
TRACKS & TOWERS INFRATECH PRIVATE LIMITED (PART IX),HYDERABAD vs DCIT 2(2), HYDERABAD
ITA 179/HYD/2021[2015-16]Status: Disposed3/12/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, TIRUPATI vs PRAKASH KUMAR DESAI, TIRUPATI
ITA 755/HYD/2020[2011-12]Status: Disposed3/12/2021AY 2011-12
BLEND COLOURS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(2), HYDERABAD
ITA 394/HYD/2021[2019-20]Status: Disposed1/12/2021AY 2019-20
NCL INDUSTRIES LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 4/HYD/2020[2011-12]Status: Disposed1/12/2021AY 2011-12
LANCO HILLS TECHNOLOGY PARK PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISIONER OF INCOME TAX,CIRCLE 5(1), HYDERABAD
ITA 174/HYD/2021[2014-15]Status: Disposed30/11/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs CYIENT LIMITED(FORMERLY KNOWN AS M/S INFOTECH ENTERPRISES LIMITED), HYDERABAD
ITA 119/HYD/2019[2011-12]Status: Disposed30/11/2021AY 2011-12