← All Benches
ITAT Hyderabad Bench
10,990 judgments
SAJEEVI KARUPPUSWAMY,HYDERABAD vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 104/HYD/2020[2014-15]Status: Disposed14/12/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs ASR ENGINEERING AND PROJECTS LIMITED, HYDERABAD
ITA 227/HYD/2019[2014-15]Status: Disposed14/12/2021AY 2014-15
SANJAY GUPTA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1787/HYD/2019[2012-13]Status: Disposed14/12/2021AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MAANAVEEYA DEVELOPMENT & FINANCE (P) LIMITED, HYDERABAD
ITA 1811/HYD/2018[2014-15]Status: Disposed14/12/2021AY 2014-15
MAANAVEEYA DEVELOPMENT & FINANCE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1682/HYD/2018[2014-15]Status: Disposed14/12/2021AY 2014-15
MAANAVEEYA DEVELOPMENT & FINANCE PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1507/HYD/2018[2013-14]Status: Disposed14/12/2021AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MAANAVEEYA DEVELOPMENT & FINANCE PRIVATE LIMITED, HYDERABAD
ITA 1506/HYD/2018[2013-14]Status: Disposed14/12/2021AY 2013-14
MAANAVEEYA DEVELOPMENT & FINANCE PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 565/HYD/2017[2012-13]Status: Disposed14/12/2021AY 2012-13
DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD vs MAANAVEEYA DEVELOPMENT & FINANCE PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 149/HYD/2017[2011-12]Status: Disposed14/12/2021AY 2011-12
MAANAVEEYA DEVELOPMENT & FINANCE PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 134/HYD/2017[2011-12]Status: Disposed14/12/2021AY 2011-12
DWARKA PRASAD JHAWAR,ADILABAD vs INCOME TAX OFFICERS,WARD -1, MANCHERIAL
ITA 360/HYD/2021[2016-17]Status: Disposed13/12/2021AY 2016-17
RAGHU JANA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 181/HYD/2020[2014-15]Status: Disposed13/12/2021AY 2014-15
ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 685/HYD/2018[2013-14]Status: Disposed13/12/2021AY 2013-14
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED(AS SUCCESSOR IN INTEREST OF ERSTWHILE CONGINANT TECHNOLOGY SERVICES PRIVATE LIMITED,CHENNAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1320/HYD/2018[2012-13]Status: Disposed13/12/2021AY 2012-13
FIMA PROPERTIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 2085/HYD/2018[2015-16]Status: Disposed9/12/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD vs KARNI JEWELLERS, HYDERABAD
ITA 1987/HYD/2018[2008-09]Status: Disposed9/12/2021AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD vs SRI KARNI JEWELLERS, HYDERABAD
ITA 1986/HYD/2018[2008-09]Status: Disposed9/12/2021AY 2008-09
PROGRESSIVE DIGITAL MEDIA PRIVATE LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 209/HYD/2017[2012-13]Status: Disposed9/12/2021AY 2012-13
GAYATRI PROJECTS LIMITED, HYD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYD, HYDERABAD
ITA 1342/HYD/2017[2006-07]Status: Disposed9/12/2021AY 2006-07
GAYATRI PROJECTS LIMITED.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4)., HYDERABAD
ITA 1341/HYD/2017[2005-06]Status: Disposed9/12/2021AY 2005-06
