← All Benches
ITAT Hyderabad Bench
10,990 judgments
NEKTAR THERAPEUTICS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE-5(1), HYDERBAD
ITA 203/HYD/2021[2016-17]Status: Disposed16/12/2021AY 2016-17
TALLURI VENKATA KRISHNA KISHORE,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1397/HYD/2019[2010-11]Status: Disposed16/12/2021AY 2010-11
SRI AVANTIKA CONTRACTORS(I) LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 61/HYD/2018[2009-10]Status: Disposed16/12/2021AY 2009-10
SAMA RAMACHANDRA REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 165/HYD/2018[2006-07]Status: Disposed16/12/2021AY 2006-07
PREMKUMAR REDDY CHOWDAVARAM,HYDERABAD vs INCOME TAX OFFICER, WARD-13(1), HYDERABAD
ITA 2183/HYD/2017[2014-15]Status: Disposed16/12/2021AY 2014-15
S. SHIVRAJ REDDY CONSTRUCTIONS, HYDERABAD,SECUNDERABAD vs ACIT, CIRCLE-4(1), HYDERABAD, HYDERABAD
ITA 177/HYD/2017[2009-10]Status: Disposed16/12/2021AY 2009-10
DCIT, CIRCLE-1(2), HYD, HYDERABAD vs BHAGYANAGAR INDIA LTD., SEC-BAD, SECUNDERABAD
ITA 1080/HYD/2016[2010-11]Status: Disposed16/12/2021AY 2010-11
ASST. DIRECTOR OF INCOME-TAX (INTL.TXN)-II, HYDERABAD vs M/S MIDWEST GRANITE (P) LIMITED, HYDERABAD
ITA 725/HYD/2013[2006-07]Status: Disposed16/12/2021AY 2006-07
ASST. DIRECTOR OF INCOME-TAX (INTL.TXN)-II, HYDERABAD vs M/S MIDWEST GRANITE (P) LIMITED, HYDERABAD
ITA 724/HYD/2013[2005-06]Status: Disposed16/12/2021AY 2005-06
ASST. DIRECTOR OF INCOME-TAX (INTL.TXN)-II, HYDERABAD vs M/S MIDWEST GRANITE (P) LIMITED, HYDERABAD
ITA 723/HYD/2013[2004-05]Status: Disposed16/12/2021AY 2004-05
LAM PAUL SASHIKUMAR,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 404/HYD/2021[2012-13]Status: Disposed15/12/2021AY 2012-13
SATYANARAYANA REDDY MANNE,HYDERABAD vs ACIT CENTRAL CIRCLE-3(1), HYDERABAD
ITA 216/HYD/2021[2016-17]Status: Disposed15/12/2021AY 2016-17
SATYANARAYANA REDDY MANNE,HYDERABAD vs ACIT CENTRAL CIRCLE-3(1), HYDERABAD
ITA 215/HYD/2021[2015-16]Status: Disposed15/12/2021AY 2015-16
SATYANARAYANA REDDY MANNE,HYDERABAD vs ACIT CENTRAL CIRCLE-3(1), HYDERABAD
ITA 214/HYD/2021[2013-14]Status: Disposed15/12/2021AY 2013-14
SATYANARAYANA REDDY MANNE,HYDERABAD vs ACIT CENTRAL CIRCLE-3(1), HYDERABAD
ITA 213/HYD/2021[2012-13]Status: Disposed15/12/2021AY 2012-13
SATYANARAYANA REDDY MANNE,HYDERABAD vs ACIT CENTRAL CIRCLE-3(1), HYDERABAD
ITA 212/HYD/2021[2011-12]Status: Disposed15/12/2021AY 2011-12
SATYANARAYANA REDDY MANNE,HYDERABAD vs ACIT CENTRAL CIRCLE-3(1), HYDERABAD
ITA 211/HYD/2021[2010-11]Status: Disposed15/12/2021AY 2010-11
SHARAN CHARITABLE TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), HYDERABAD
ITA 423/HYD/2021[NA]Status: Disposed14/12/2021
USHA BAI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 594/HYD/2020[2011-12]Status: Disposed14/12/2021AY 2011-12
INCOME TAX OFFICER, WARD-1(1), HYDERABAD vs AMR GLOBAL INDUSTRIES LIMITED, HYDERABAD
ITA 41/HYD/2020[2011-12]Status: Disposed14/12/2021AY 2011-12