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ITAT Hyderabad Bench
10,990 judgments
NAGARAJ KURAPATI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 2354/HYD/2018[213-14]Status: Disposed26/11/2021
TN (DK) EXPRESSWAYS LTD., HYD,HYDERABAD vs ITO, WARD-2(2), HYD, HYDERABAD
ITA 754/HYD/2016[2008-09]Status: Disposed26/11/2021AY 2008-09
VODAFONE IDEA LIMITED,HYDERABAD vs ACIT, TDS, CIRCLE-2(1), HYDERABAD
ITA 181/HYD/2021[2016-17]Status: Disposed26/11/2021AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD vs NEETU GUPTA, HYDERABAD
ITA 444/HYD/2021[2010-11]Status: Disposed25/11/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD vs SUMMIT COMMUNICATIONS PRIVATE LIMITED, HYDERABAD
ITA 443/HYD/2021[2009-10]Status: Disposed25/11/2021AY 2009-10
PLACEBO GEARS AND TRANSMISSIONS,HYDERABAD vs INCOME TAX OFFICERS,WARD-11(5), HYDERABAD
ITA 427/HYD/2021[2018-19]Status: Disposed25/11/2021AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-1(2), HYDERABAD vs CHAK RADER FARM EQUIPMENTS PRIVATE LIMITED, HYDERABAD
ITA 374/HYD/2021[2019-2020]Status: Disposed25/11/2021AY 2019-2020
C GOPALREDDY AND COMPANY,ANANTAPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR
ITA 109/HYD/2020[2014-15]Status: Disposed25/11/2021AY 2014-15
FAHIM RAI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1810/HYD/2019[2015-16]Status: Disposed25/11/2021AY 2015-16
INCOME TAX OFFICER, WARD-2(2), HYDERABAD vs GSM MEGA INFRASTRUCTURES PRIVATE LIMITD, HYDERABAD
ITA 112/HYD/2019[2015-16]Status: Disposed25/11/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD vs PANDURANGA RAO VADDEPALLY, HYDERABAD
ITA 59/HYD/2020[2011-12]Status: Disposed24/11/2021AY 2011-12
NATAKARI GOPAL,MEDAK vs INCOME TAX OFFICER, WARD-1, SANGAREDDY
ITA 914/HYD/2019[2007-08]Status: Disposed24/11/2021AY 2007-08
MAHMOOD ALQUREASI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 1928/HYD/2019[2015-16]Status: Disposed24/11/2021AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD vs BHUPATHI RAO VADDEPALLY, HYDERABAD
ITA 1826/HYD/2019[2011-12]Status: Disposed24/11/2021AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SHALIVAHANA GREEN ENERGY LIMITED, SECUNDERABAD
ITA 1120/HYD/2019[2014-15]Status: Disposed24/11/2021AY 2014-15
STATE BANK OF INDIA OFFICERS CO-OPERATIVE CREDIT SOCIETY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD
ITA 156/HYD/2018[2014-15]Status: Disposed24/11/2021AY 2014-15
BEKKAM CONSTRUCTIONS,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 134/HYD/2018[2013-14]Status: Disposed24/11/2021AY 2013-14
LAXMI NARAYAN AGARWAL, HYD,HYDERABAD vs ACIT, CIRLCE-6(1), HYD, HYDERABAD
ITA 788/HYD/2016[2004-05]Status: Disposed24/11/2021AY 2004-05
DCIT, CIRCLE-3(1), HYD, HYDERABAD vs C.M. RAJESH, HYD, HYDERABAD
ITA 142/HYD/2016[2009-10]Status: Disposed24/11/2021AY 2009-10
C.M. RAJESH, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 368/HYD/2017[2012-13]Status: Disposed23/11/2021AY 2012-13