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ITAT Hyderabad Bench
10,990 judgments
SRI SRINIVASA AND COMPANY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 513/HYD/2020[2011-12]Status: Disposed23/11/2021AY 2011-12
KOTHAKOTA KRISHNAMOORTHY REDDY,CHITTOOR vs INCOME TAX OFFICER, WARD-2, CHITTOOR
ITA 375/HYD/2020[2012-13]Status: Disposed23/11/2021AY 2012-13
SREEVANI CHINNAPALA,CHITTOOR vs INCOME TAX OFFICER, WARD-2, CHITTOOR
ITA 374/HYD/2020[2014-15]Status: Disposed23/11/2021AY 2014-15
RAVULA DASARATHA RAMAIAH GOWD, NELLORE vs INCOME TAX OFFICER, WARD-2, NELLORE
ITA 303/HYD/2020[2009-10]Status: Disposed23/11/2021AY 2009-10
RADHIKA AGARWAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 531/HYD/2018[2014-15]Status: Disposed23/11/2021AY 2014-15
C.M. RAMESH, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD
ITA 367/HYD/2017[2012-13]Status: Disposed23/11/2021AY 2012-13
DY.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GVPR ENGINEERS LIMITED, HYDERABAD
ITA 1577/HYD/2017[2014-15]Status: Disposed23/11/2021AY 2014-15
DY.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GVPR ENGINEERS LIMITED, HYDERABAD
ITA 1576/HYD/2017[2013-14]Status: Disposed23/11/2021AY 2013-14
GOLDSTONE TECHNOLOGIES LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3., HYDERABAD
ITA 1094/HYD/2017[2010-11]Status: Disposed23/11/2021AY 2010-11
KARSHAK VIDYA PARISHAD,HYDERABAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE2(4),HYDERABAD, HYDERABAD
ITA 282/HYD/2021[2018-19]Status: Disposed22/11/2021AY 2018-19
KARSHAK VIDYA PARISHAD,HYDERABAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -2(4),HYDERABAD, HYDERABAD
ITA 281/HYD/2021[2017-18]Status: Disposed22/11/2021AY 2017-18
KARSHAK VIDYA PARISHAD,HYDERABAD vs ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD
ITA 280/HYD/2021[2016-17]Status: Disposed22/11/2021AY 2016-17
KARSHAK VIDYA PARISHAD,HYDERABAD vs ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD
ITA 279/HYD/2021[2015-16]Status: Disposed22/11/2021AY 2015-16
KARSHAK VIDYA PARISHAD,HYDERABAD vs ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD
ITA 278/HYD/2021[2014-15]Status: Disposed22/11/2021AY 2014-15
KARSHAK VIDYA PARISHAD,HYDERABAD vs ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD
ITA 277/HYD/2021[2013-14]Status: Disposed22/11/2021AY 2013-14
KARSHAK VIDYA PARISHAD,HYDERABAD vs ASST. COMMISSIONER OF CENTRAL CIRCLE 2(4), HYDERABAD
ITA 276/HYD/2021[2012-13]Status: Disposed22/11/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), HYDERABAD vs RADHIKA REDDY ALTHURU, HYDERABAD
ITA 724/HYD/2020[2011-12]Status: Disposed22/11/2021AY 2011-12
RAMULU GOURI,RANGA REDDY vs INCOME TAX OFFICER, WARD-1, VIKARABAD
ITA 520/HYD/2020[2012-13]Status: Disposed22/11/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE2-(2), HYDERABAD vs M/S. SUJANA UNIVERSAL INDUSTRIES LIMITED, HYDERABAD
ITA 88/HYD/2021[2017-18]Status: Disposed17/11/2021AY 2017-18
BHASKAR REDDY PESARU,WARANGAL vs INCOME TAX OFFICER,WARD-2, WARANGAL
ITA 338/HYD/2021[2017-18]Status: Disposed17/11/2021AY 2017-18
