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ITAT Hyderabad Bench
10,990 judgments
THALASEEMIA SUPPORT FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX .(EXEMPTIONS ), HYDERABAD
ITA 183/HYD/2021[2021-22]Status: Disposed17/11/2021AY 2021-22
SHREE GOVATTS FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX,(EXEMPTIONS), HYDERABAD
ITA 182/HYD/2021[NA]Status: Disposed17/11/2021
SRI NAVDURGA BILLETSPRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1), HYDERABAD
ITA 739/HYD/2020[2019-20]Status: Disposed17/11/2021AY 2019-20
SRI NAVDURGA BILLETS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(2), HYDERABAD
ITA 738/HYD/2020[2018-19]Status: Disposed17/11/2021AY 2018-19
CHENNA REDDY PATLOLLA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 120/HYD/2020[2014-15]Status: Disposed17/11/2021AY 2014-15
CHENNA REDDY PATLOLLA,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD
ITA 119/HYD/2020[2013-4]Status: Disposed17/11/2021
DCIT, CENTRAL CIRCLE-1(2), HYD, HYDERABAD vs AUROBINDO PHARMA LTD., HYD, HYDERABAD
ITA 865/HYD/2016[2009-10]Status: Disposed17/11/2021AY 2009-10
OPEN TEXT CORPORATION INDIA PRIVATE LIMITED(CORDYS SOFTWARE INDIA PRIVATE LIMITED IS NOW MERGED WITH OPEN TEXT CORPORATION INDIA PRIVATE LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 329/HYD/2020[2013-14]Status: Disposed16/11/2021AY 2013-14
ADL. COMMISSIONER OF INCOME TAX, RANGE-1, HYDERABAD vs AVU ENGINEERS PRIVATE LIMITED, RANGA REDDY
ITA 281/HYD/2020[2011-12]Status: Disposed16/11/2021AY 2011-12
NATALIE MERIA GODFREY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-1, HYDERABAD
ITA 248/HYD/2020[2010-11]Status: Disposed16/11/2021AY 2010-11
ASST.COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE 2(1), HYDERABAD vs DIVI`S LABORATORIES LIMITED, HYDERABAD
ITA 247/HYD/2020[2016-17]Status: Disposed16/11/2021AY 2016-17
BHASAKARRAI KANYALAL BHATT,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 127/HYD/2020[2016-17]Status: Disposed16/11/2021AY 2016-17
CHEVELLA REDDY JAYARAM CHEVELLA,RANGA REDDY vs INCOME TAX OFFICER, WARD-1, VIKARABAD
ITA 720/HYD/2019[2009-10]Status: Disposed16/11/2021AY 2009-10
RAMULU MANTHI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 596/HYD/2019[2014-15]Status: Disposed16/11/2021AY 2014-15
RAMULU MANTHI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 595/HYD/2019[2013-14]Status: Disposed16/11/2021AY 2013-14
KAREN JUDALINE GODFREY,AUSTRALIA vs ASST. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, HYDERABAD
ITA 1697/HYD/2019[2010-11]Status: Disposed16/11/2021AY 2010-11
PRASAD GAMPA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 1110/HYD/2019[2014-15]Status: Disposed16/11/2021AY 2014-15
THIRUMALA EARTH MOVERS,MEDAK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 2257/HYD/2018[2015-16]Status: Disposed16/11/2021AY 2015-16
OPEN TEXT CORPORATION INDIA PRIVATE LIMITED (CORDYS SOFTWARE INDIA PRIVATE LIMITED KNOWN MERGED WITH OPEN TEXT CORPORATION INDIA PRIVATE LIMITED ),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2098/HYD/2018[2014-15]Status: Disposed16/11/2021AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs D.SESHAGIRI RAO, HYDERABAD
ITA 1189/HYD/2018[2009-10]Status: Disposed16/11/2021AY 2009-10
