← All Benches
ITAT Hyderabad Bench
10,990 judgments
SINGIREDDY VIJAYALAXMI, HYDERABAD,HYDERABAD vs ACIT, CENTRAL CIRCLE, HYDERABAD, HYDERABAD
ITA 620/HYD/2017[2007-08]Status: Disposed16/11/2021AY 2007-08
HARISH BHATT NATARAJAN,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 2051/HYD/2017[2014-15]Status: Disposed16/11/2021AY 2014-15
DST WORLDWIDE SERVICES INDIA PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 1979/HYD/2017[2013-14]Status: Disposed16/11/2021AY 2013-14
OAKTON GLOBAL TECHNOLOGY SERVICES CENTRE (INDIA) PVT.LTD., HYD,HYDERABAD vs ACIT, CIRLCE-16(2), HYD, HYDERABAD
ITA 436/HYD/2016[2011-12]Status: Disposed16/11/2021AY 2011-12
DCIT, CIRCLE-14(1), HYD, HYDERABAD vs M.R.V. PRASAD, HYD, HYDERABAD
ITA 870/HYD/2015[2006-07]Status: Disposed16/11/2021AY 2006-07
DCIT, CIRCLE-17(2), HYD, HYDERABAD vs LGS GLOBAL LTD., HYD, HYDERABAD
ITA 478/HYD/2015[2010-11]Status: Disposed16/11/2021AY 2010-11
ACIT, CIRCLE-16(2), HYD, HYDERABAD vs PRITHVI INFORMATION SOLUTION LTD., HYD, HYDERABAD
ITA 472/HYD/2015[2010-11]Status: Disposed16/11/2021AY 2010-11
360 DEGREE PROPERTY AND ENGINEERING SERVICES PRIVATE LIMITRED,HYDERABAD vs INCOME TAX OFFICERS,WARD -11(1), HYDERABAD
ITA 380/HYD/2021[2018-19]Status: Disposed15/11/2021AY 2018-19
POTHLURI VIJAY KUMAR (HUF),GODAVARIKHANI vs ITO WARD-4, KARIMNAGAR
ITA 287/HYD/2021[2017-18]Status: Disposed15/11/2021AY 2017-18
AL HADI TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, HYDERABAD
ITA 2/HYD/2021[00]Status: Disposed15/11/2021
SECUNDERABAD CLUB,HYDERABAD vs ITO WARD-10(2), HYDERABAD
ITA 153/HYD/2021[2013-14]Status: Disposed15/11/2021AY 2013-14
EXPERT INDUSTRIAL SECURITY PRIVATE LIMITED,SECUNDERABAD vs ITO, WARD-17(2), HYDERABAD
ITA 719/HYD/2020[2018-19]Status: Disposed15/11/2021AY 2018-19
SANGHI TEXTILES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
ITA 564/HYD/2020[2012-13]Status: Disposed15/11/2021AY 2012-13
NARESH KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 563/HYD/2020[2010-11]Status: Disposed15/11/2021AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs GOLCONDA EXTRUSION PRIVATE LIMITED, HYDERABAD
ITA 557/HYD/2020[2010-11]Status: Disposed15/11/2021AY 2010-11
K NIRMALA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 347/HYD/2021[2017-18]Status: Disposed29/10/2021AY 2017-18
K NIRMALA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 346/HYD/2021[2016-17]Status: Disposed29/10/2021AY 2016-17
K NIRMALA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 345/HYD/2021[2014-15]Status: Disposed29/10/2021AY 2014-15
PRAVEEN KUMAR JAIN,WEST GODAVARI vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -1(2), HYDERABAD
ITA 173/HYD/2021[2011-12]Status: Disposed29/10/2021AY 2011-12
KISHORE KUMAR JAIN,WEST GODAVARI vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -1(2), HYDERABAD
ITA 172/HYD/2021[2014-15]Status: Disposed29/10/2021AY 2014-15