ITAT Hyderabad Bench

10,990 judgments

KISHAN KUMAR AGARWAL,SECUNDERABAD vs ACIT., CENTRAL CIRCLE 2(4), HYDERABAD

ITA 573/HYD/2023[2016-17]Status: Disposed18/1/2024AY 2016-17

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

GONUGUNTLA NIRMALA DEVI,ANANTAPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, ANANTAPUR, ANANTAPUR

ITA 455/HYD/2023[2017-18]Status: Disposed18/1/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

DADI AKHIL,SECUNDERABAD. vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(2), HYDERABAD

ITA 580/HYD/2023[2020-21]Status: Disposed16/1/2024AY 2020-21

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

VIJAY PRAKASH MANTRI,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD

ITA 621/HYD/2023[2017-18]Status: Disposed12/1/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

SRI RAMALINGESWARA SWAMY TEMPLE,HYDERABAD vs ASSISTANT DIRECTOR OF INCOME TAX, EXEMPTION WARD-1(4), HYDERABAD

ITA 492/HYD/2023[2020-2021]Status: Disposed12/1/2024AY 2020-2021

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SRI RAMALINGESWARA SWAMY TEMPLE,HYDERABAD vs ASSISTANT DIRECTOR OF INCOME TAX, EXEMPTION WARD-1(4), HYDERABAD

ITA 491/HYD/2023[2019-2020]Status: Disposed12/1/2024AY 2019-2020

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

PURPLETALK INDIA PRIVATE LIMITED,HYDERABAD, TELANGANA vs DCIT., CIRCLE-5(1), HYDERABAD

ITA 438/HYD/2023[2018-19]Status: Disposed12/1/2024AY 2018-19

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CIRCLE-6(1), HYDERABAD vs IQBAL ALI KHAN , HYDERABAD

ITA 505/HYD/2020[2013-14]Status: Disposed12/1/2024AY 2013-14

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

EDIGA VEERANJANEYULU,KURNOOL vs INCOME TAX OFFICER, WARD 1, ADONI, KURNOOL

ITA 583/HYD/2023[2017-18]Status: Disposed11/1/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

VENKATESWARA VARMA GOTTIMUKKALA,HYDERABAD vs ASST COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 566/HYD/2023[2021-22]Status: Disposed11/1/2024AY 2021-22

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

SARADA DEVI MADDI,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARAMGAL

ITA 549/HYD/2023[2017-18]Status: Disposed11/1/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SEC INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DCIT CIRCLE -3(1), HYDERABAD

ITA 431/HYD/2022[2016-17]Status: Disposed11/1/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs KMC CONSTRUCTIONS LIMITED, HYDERABAD, HYDERABAD

ITA 32/HYD/2017[2011-12]Status: Disposed11/1/2024AY 2011-12

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

KMC CONTRUCTIONS LIMITED, HYDERABAD,HYDERABAD vs ADDL. CIT, RANGE-2, HYDERABAD, HYDERABAD

ITA 1734/HYD/2016[2011-12]Status: Disposed11/1/2024AY 2011-12

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

PRIYADARSINI SAI KARANAM,KURNOOL vs INCOME TAX OFFICER, WARD-1, NANDYAL

ITA 615/HYD/2023[2017-18]Status: Disposed9/1/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

SANJAY AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-4(4), HYDRABAD

ITA 531/HYD/2023[2017-18]Status: Disposed9/1/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD vs VARSHA VISWANATH PROPERTIES PRIVATE LIMITED, HYDERABAD

ITA 2050/HYD/2018[2016-17]Status: Disposed9/1/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD vs VARSHA VISWANATH PROPERTIES PRIVATE LIMITED, HYDERABAD

ITA 2049/HYD/2018[2015-16]Status: Disposed9/1/2024AY 2015-16

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD vs VARSHA VISWANATH PROPERTIES PRIVATE LIMITED, HYDERABAD

ITA 2048/HYD/2018[2014-15]Status: Disposed9/1/2024AY 2014-15

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(3), HYDERABAD vs VARSHA VISWANATH PROPERTIES PRIVATE LIMITED , HYDERABAD

ITA 2047/HYD/2018[2013-14]Status: Disposed9/1/2024AY 2013-14

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)