ITAT Hyderabad Bench
10,990 judgments
LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER WARD 9(1) HYDERABAD, HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1) HYDERABAD, HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
NAGA VARA PRASAD MANDALA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S. RIFAUR RAHMAN, HON'BLE (Accountant Member)
JETENDER ROLLER FLOUR MILL,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(1), HYDERABAD
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI S. RIFAUR RAHMAN, HON'BLE (Accountant Member)
NIPPON KOEI CO. LTD.,HYDERABAD vs ADIT - INTERNATIONAL TAXATION-2, HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
CORTEVA AGRISCIENCE SERVICES INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
INDOVATION RENEWABLES LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
KHAIRUNNISA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
MAHESWAR REDDY ITIKYALA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
ASIAN TOURS AND TRAVELS,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
(LATE) NAGESWARA RAO VEERAMACHANENI L/R VEERAMACHANENI SURENDRA BABU ,NANDIGAMA vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
(LATE) NAGESWARA RAO VEERAMACHANENI L/R VEERAMACHANENI SURENDRA BABU,NANDIGAMA vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
HABEEBULLA SHAIK,RAJAMPET vs INCOME-TAX OFFICER, WARD -1, KADAPA
SHRI LALIET KUMAR (Judicial Member)
SHANKARAIAH TELAKAPALLY,NALGONDA vs INCOME TAX OFFICER, WARD -1, NALGONDA
SHRI LALIET KUMAR (Judicial Member)
ROHIT MANEPALLY,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
GREEN BIO TECH ,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
SHIVA RANJANI VEJJA ,HYDERABAD vs INCOME TAX OFFICER, WARD-12(2) , HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
VARALAXMI GUDIPUDI,SURYAPET vs INCOME TAX OFFICER, WARD-1, , SURYAPET
SHRI LALIET KUMAR (Judicial Member)