ITAT Hyderabad Bench

10,990 judgments

ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HYDERABAD, HYDERABAD

ITA 619/HYD/2023[2016-17]Status: Disposed31/1/2024AY 2016-17

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HYDERABAD

ITA 618/HYD/2023[2015-16]Status: Disposed31/1/2024AY 2015-16

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SHAIK AKBAR,ANANTAPUR vs INCOME TAX OFFICER, WARD-1, ANANTAPUR

ITA 454/HYD/2023[2013-14]Status: Disposed31/1/2024AY 2013-14

SHRI S. RIFAUR RAHMAN, HON'BLE (Accountant Member), SHRI NARASIMHA CHARI, HON'BLE (Judicial Member)

SYED ZEESHANUDDIN,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD

ITA 355/HYD/2022[2015-16]Status: Disposed31/1/2024AY 2015-16

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(4), HYDERABAD vs VASUDEVA REALTORS PRIVATE LIMITED, HYDERABAD

ITA 728/HYD/2020[2011-12]Status: Disposed31/1/2024AY 2011-12

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

ALAKNANDA HYDRO POWER COMPANY LIMITED ,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1(1), HYDERABAD

ITA 745/HYD/2019[2014-15]Status: Disposed31/1/2024AY 2014-15

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ACIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD vs NCC LIMITED, HYDERABAD, HYDERABAD

ITA 80/HYD/2017[2011-12]Status: Disposed31/1/2024AY 2011-12

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ACIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD vs NCC LIMITED, HYDERABAD, HYDERABAD

ITA 79/HYD/2017[2010-11]Status: Disposed31/1/2024AY 2010-11

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ACIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD vs NCC LIMITED, HYDERABAD, HYDERABAD

ITA 78/HYD/2017[2009-10]Status: Disposed31/1/2024AY 2009-10

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ACIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD vs NCC LIMITED, HYDERABAD, HYDERABAD

ITA 77/HYD/2017[2008-09]Status: Disposed31/1/2024AY 2008-09

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

NCC LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD

ITA 75/HYD/2017[2010-11]Status: Disposed31/1/2024AY 2010-11

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

NCC LIMITED, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(1), HYDERABAD, HYDERABAD

ITA 74/HYD/2017[2009-10]Status: Disposed31/1/2024AY 2009-10

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

NCC LIMITED, ,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(1),, HYDERABAD

ITA 73/HYD/2017[2008-09]Status: Disposed31/1/2024AY 2008-09

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS)-1, HYDERABAD vs INDO ARAB LEAGUE, HYDERABAD

ITA 2219/HYD/2017[2014-15]Status: Disposed31/1/2024AY 2014-15

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

JWALAIAH BEJJALA,KAPRA, R.R DISTRICT vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD

ITA 5/HYD/2024[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

KESHAV KUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER, WARD-6 (1), HYDERABAD

ITA 30/HYD/2024[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

DHAMODHAR ALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD

ITA 14/HYD/2024[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

VENKATA RAMIREDDY KALLURU,KURNOOL vs INCOME TAX OFFICER, WARD-2, KURNOOL

ITA 630/HYD/2023[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

MOHAMMED ASHRAF ALI,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR

ITA 629/HYD/2023[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

LAXMA REDDY VANGETI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1) , HYDERABAD

ITA 626/HYD/2023[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)