ITAT Hyderabad Bench
10,990 judgments
INCOME TAX OFFICER, WARD-8(1), HYDERABAD vs DHOBBA MADHAVI, HYDERABAD
Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)
ARJUN REDDY MARRI,HYDERABAD vs ITO., WARD-11(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
DCIT, (EXEMPTIONS), HYDERABAD vs NATIONAL FISHERIES DEVELOPMENT BOARD , HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
SUNSHINE GRANITES PRIVATE LIMITED ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-1(2), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)
FSL PROJECTS LIMITED (FORMERLY FRONTLINE SOFT LIMITED),HYDERABAD vs DCIT, CIRCLE 14(3) (TDS), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
ANDROMEDA ENERGY TECHNOLOGIES PRIVATE LIMITED,SECUNDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
STATE BANK OF INDIA STAFF CO-OPERATIVE CREDIT SOCIETY LTD,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
KONAPATI VENKATESULU NAIDU,CHITTOOR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE -1(1), TIRUPATI
SHRI INTURI RAMA RAO (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
HOMOEOPATH TOUFEEQ AHMED,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
TEKSYSTEMS GLOBAL SERVICES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
INDIAN ROTORCRAFT LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1), HYDERABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
ROHIT KUMAR KOTHARI,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD
SHRI INTURI RAMA RAO, ACOCUNTANT MEMBER, SHRI K. NARASIMHA CHARY (Judicial Member)
RAMKUMAR REDDY SATTY,HYDERABAD vs ASSISTANT COMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
A.P. GRAMEENA VIKAS BANK,WARANGAL vs DCIT CIRCLE 3(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
DEMI REALTORS,HYDERABAD vs DCIT, CIRCLE-6(1), HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
A.BIKSHAPATHY, ALIAS A.M.RAJA ,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
Shri Inturi Rama Rao (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
FSL PROJECTS LIMITED (FORMERLY FRONTLINE SOFT LIMITED),HYDERABAD vs DCIT., CIRCLE14(3) (TDS), HYDERABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
KODANDARAM NADAVATI,NELLORE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -1, NELLORE
Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)
VISHNU KUMAR KATTURI,ADILABAD vs I.T.O WARD-1, NIRMAL
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LIMITED,,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)