ITAT Hyderabad Bench
10,990 judgments
NIMMAGADDA SRIDEVI,SECUNDERABAD vs DY. COMMISSIONER OF INCOME, CIRCLE - 3(2), BASHEERBAGH, HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
KAMAL ENTERPRISES AND NEW LIFE HOSPITAL,HYDERABAD vs DCIT, CIRCLE-9(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
GRADIENTE INFOTAINMENT LIMITED,HYDERABAD vs ASST COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2) , HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
SUNANDANADEVI MADIREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
NARMADA VENKITEELA,TIRUPATI vs ITO., WARD-1(1), TIRUPATI
SHRI RAMA KANTA PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
BLOOD WARRIORS FOUNDATION,HYDERABAD vs CIT (EXEMPTION), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
BHASKAR RAO CHANDOLU,SURYAPET vs ITO, WARD-1, SURYAPET
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
RAGHU RAMA RENEWABLE ENERGY LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
ACIT, CC-3(1), HYDERABAD vs LEPL PROJECTS LIMITED, VIJAYAWADA
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
INVEST SMART INDIA PRIVATE LIMITED,HYDERABAD vs ITO, WARD-2(1), HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
SHILPARAMAM ARTS, CRAFTS AND CULTURAL SOCIETY,HYDERABAD vs ITO, EXEMPTION CIRCLE 1(1) , HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
METAL INDUSTRIES,HYDERABAD vs ITO, WARD 6(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI RIFAUR RAHMAN (Accountant Member)
BHARAT DYNAMICS LIMITED ,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs SRIDHAR PALAKURTHI, HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / ITA Nos.393 and 394/Hyd/2023 (निर्धारण वर्ष / Assessment Year: 2018-19 & 2019-20) Asst. Commissioner of Income Tax, Central Circle – 2(4), Hyderabad. Vs. Sridhar Palakurthi, 6-3-860/8/3, Lakshmi Vishnu Sadan, Thakur Mansion Lane, Somajiguda, Hyderabad – 500082. PAN: AIKPP8040P अपीलार्थीर्थी / Assessee प्रत्यर्थी / Respondent CORRIGENDUM The above captioned appeals were disposed of by the Tribunal by a common or
ASST. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD vs SRIDHAR PALAKURTHI, HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / ITA Nos.393 and 394/Hyd/2023 (निर्धारण वर्ष / Assessment Year: 2018-19 & 2019-20) Asst. Commissioner of Income Tax, Central Circle – 2(4), Hyderabad. Vs. Sridhar Palakurthi, 6-3-860/8/3, Lakshmi Vishnu Sadan, Thakur Mansion Lane, Somajiguda, Hyderabad – 500082. PAN: AIKPP8040P अपीलार्थीर्थी / Assessee प्रत्यर्थी / Respondent CORRIGENDUM The above captioned appeals were disposed of by the Tribunal by a common or
THOTLA SWAMI,MOTHKUR vs INCOME TAX OFFICER, WARD-1, SURYAPET
Justice (Retd.) C.V. Bhadang (President), Shri R.K. Panda (Vice President)
TARIGONDA SHAVATHALI KHAN,KALAKADA vs ITO., WARD-1(1), TIRUPATI
Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)
ADITYA TRIPATHI,BHOPAL vs ASST. COMMISSIONER OF INCOME TAX -1(2), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
TARIGONDA SHAVATHALI KHAN,KALAKADA vs ITO., WARD NO-1(1), TIRUPATHI
Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)
SRINIVAS CHEEDARA,HYDERABAD vs ITO., WARD-9(4), HYDERABAD
Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)
