ITAT Hyderabad Bench

10,990 judgments

SATYA VENKATA CHAITANYA MANDALA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD

ITA 597/HYD/2023[2018-19]Status: Disposed28/2/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

SATYA VENKATA CHAITANYA MANDALA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD

ITA 593/HYD/2023[2017-18]Status: Disposed28/2/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

CHETAN AGARWAL,HYDERABAD vs THE ACIT, CENTRAL CIRCLE-1(1), HYDERABAD

ITA 576/HYD/2023[2020-21]Status: Disposed28/2/2024AY 2020-21

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

RAJESWARI KONDURI,HYDERABAD vs INCOME-TAX OFFICER, WARD 15(1), HYDERABAD

ITA 563/HYD/2023[2013-14]Status: Disposed28/2/2024AY 2013-14

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

SRI SARADA VIDYA PEETHAM,NALGONDA vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD

ITA 456/HYD/2023[2012-13]Status: Disposed28/2/2024AY 2012-13

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

SUPER DAIRY FARM.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)., HYDERABAD

ITA 1288/HYD/2017[2013-14]Status: Disposed28/2/2024AY 2013-14

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

SUPER DAIRY FARM.,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)., HYDERABAD

ITA 1287/HYD/2017[2012-13]Status: Disposed28/2/2024AY 2012-13

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1)., HYDERABAD vs SUPER DAIRY FARM., HYDERABAD

ITA 1265/HYD/2017[2013-14]Status: Disposed28/2/2024AY 2013-14

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

J C BIOTECH PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), HYDERABAD

ITA 9/HYD/2024[2019-20]Status: Disposed27/2/2024AY 2019-20

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

K RAMACHANDRA REDDY,HYDERABAD vs ITO., WARD-12(3), HYDERABAD

ITA 75/HYD/2024[2017-18]Status: Disposed27/2/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

INCOME TAX OFFICE, WARD-12(1), HYDERABAD vs VENIGANDLA KRISHNA, HYDERABAD

ITA 45/HYD/2024[2021-22]Status: Disposed27/2/2024AY 2021-22

SHRI RAMA KANTA PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

OFFICE SPACE ASSOCIATES,HYDERABAD vs ITO, WARD-6(1), HYDERABAD

ITA 35/HYD/2024[2017-18]Status: Disposed27/2/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

NAGUBABU KUCHIBHOTLA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD

ITA 28/HYD/2024[2020-21]Status: Disposed27/2/2024AY 2020-21

Justice (Retd.) C.V. Bhadang (President), Shri R.K. Panda (Vice President)

HEMU CHANDHAR CHELUPURU,KHAMMAM vs INCOME TAX OFFICER, WARD-1, WARANGAL

ITA 657/HYD/2023[2011-12]Status: Disposed27/2/2024AY 2011-12

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

HEMU CHANDHAR CHELUPURU,KHAMMAM vs INCOME TAX OFFICER, WARD-1, WARANGAL

ITA 656/HYD/2023[2011-12]Status: Disposed27/2/2024AY 2011-12

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SARWAR AHUJA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(1), HYDERABAD

ITA 493/HYD/2023[2018-19]Status: Disposed27/2/2024AY 2018-19

Justice (Retd.) C.V. Bhadang (President), Shri R.K. Panda (Vice President)

ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs MOHAMMED MUJEEB UR RAHAMAN, HYDERABAD

ITA 441/HYD/2022[2016-17]Status: Disposed27/2/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs SYED HAMEEDUDDIN, HYDERABAD

ITA 438/HYD/2022[2016-17]Status: Disposed27/2/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

ACIT, CENTRAL CIRCLE-2(2), HYDERABAD vs MOHAMMED SAMIR UR RAHAMAN, HYDERABAD

ITA 435/HYD/2022[2016-17]Status: Disposed27/2/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

GAMELOFT SOFTWARE PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(2), HYDERABAD

ITA 432/HYD/2018[2013-14]Status: Disposed27/2/2024AY 2013-14

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)