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ITAT Hyderabad Bench

10,990 judgments

SDS METALS (I) PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD

ITA 99/HYD/2024[2017-18]Status: Disposed7/3/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

NARASIMHA SUNANDA REDDY VONGUMALLE,HYDERABAD vs DCIT., CIRCLE - 1(1) , HYDERABAD

ITA 25/HYD/2024[2003-04]Status: Disposed7/3/2024AY 2003-04

SHRI LALIET KUMAR (Judicial Member)

KHAJA MANNAN ULLAHA,HYDERABAD vs INCOME TAX OFFICER, WARD-1, SIDDIPET

ITA 127/HYD/2024[2017-18]Status: Disposed7/3/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

ADARSH GLOBAL TRADES AND SERVICES PRIVATE LIMITED,HYDERABAD vs ACIT., CENTRAL CIRCLE - 2(3) , HYDERABAD

ITA 70/HYD/2024[2016-17]Status: Disposed6/3/2024AY 2016-17

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

KIRAN VENKAT ANAND SANAKA,HYDERABAD vs ITO., WARD-9(1), HYDERABAD

ITA 577/HYD/2023[2011-12]Status: Disposed6/3/2024AY 2011-12

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

ASST COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs BHARAT ENGINEERING ENTERPRISES, HYDERABAD

ITA 396/HYD/2023[2019-20]Status: Disposed6/3/2024AY 2019-20

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

MEDTRONIC ENGINEERING AND INNOVATION CENTER PRIVATE LIMITED ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE -5(1) , HYDERABAD

ITA 225/HYD/2021[2016-17]Status: Disposed6/3/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

GAYATRI JAJU,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD

ITA 44/HYD/2024[2017-18]Status: Disposed29/2/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

KUMAR SUNIL GANDE,NIRMAL vs INCOME TAX OFFICER, WARD-1, NIRMAL

ITA 131/HYD/2024[2017-18]Status: Disposed29/2/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

NEERUS ENSEMBLES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD

ITA 66/HYD/2023[2019-20]Status: Disposed29/2/2024AY 2019-20

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SURESH PRODUCTIONS ,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 642/HYD/2023[2017-18]Status: Disposed29/2/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

SURESH PRODUCTIONS ,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD

ITA 641/HYD/2023[2015-16]Status: Disposed29/2/2024AY 2015-16

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD, INCOME TAX vs PROGRESSIVE MVR JOINT VENUTRE, HYDERABAD

ITA 591/HYD/2023[2012-13]Status: Disposed29/2/2024AY 2012-13

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

PRAKASH LAL POTLURI,HYDERABAD vs INCOME TAX OFFICER, (INT TAXN)-2,HYD, HYDERABAD

ITA 567/HYD/2023[2015-16]Status: Heard29/2/2024AY 2015-16

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

LAXMI HI-PUR FINANCE,KARIMNAGAR vs INCOME TAX OFFICER, WARD-4, KARIMNAGAR

ITA 561/HYD/2023[2017-18]Status: Disposed29/2/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

DY. COMMISSIONER OF INCOME TAX , CIRCLE-1, NELLORE vs GOPISETTY SATYANARAYANA, NELLORE

ITA 652/HYD/2019[2010-11]Status: Disposed29/2/2024AY 2010-11

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

GOPISETTY SATYANARAYANA ,NELLORE vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-1, NELLORE

ITA 441/HYD/2019[2010-11]Status: Disposed29/2/2024AY 2010-11

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs PENNAR INDUSTRIES LIMITED, HYDERABAD

ITA 78/HYD/2024[2017-18]Status: Disposed28/2/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

PENNAR INDUSTRIES LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD

ITA 48/HYD/2024[2017-18]Status: Disposed28/2/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

ITW INDIA SUPERANNUATION FUND,GURGAON vs DCIT., EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 37/HYD/2024[2015-16]Status: Disposed28/2/2024AY 2015-16

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)