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ITAT Hyderabad Bench

10,990 judgments

THE N.D.D. P AND T E.C.C SOCIETY LTD.,,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE, NELLORE

ITA 611/HYD/2023[2017-18]Status: Disposed19/3/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), KONDAPUR vs KSK MAHANADI POWER COMPANY LIMITED, HYDERABAD

ITA 602/HYD/2023[2018-19]Status: Disposed19/3/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

KOLAPARTHY VENKATA RAMESH KUMAR,NELLORE vs THE DEPUTY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NELLORE.

ITA 596/HYD/2023[A.Y.2018-19]Status: Heard19/3/2024

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

RAMKUMAR REDDY SATTY,HYDERABAD vs ASSISTANT COMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 488/HYD/2023[2018-19]Status: Disposed19/3/2024AY 2018-19

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

PEGASYSTEMS WORLDWIDE INDIA PRIVATE LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD

ITA 2390/HYD/2018[2014-15]Status: Disposed19/3/2024AY 2014-15

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

CHINTA SRAVAN KUMAR,ANANTAPUR vs INCOME TAX OFFICER, WARD-1, ANANTAPUR

ITA 161/HYD/2024[2017-18]Status: Disposed18/3/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

INCOME TAX OFFICER, WARD-1(1), TIRUPATI vs DEVAPATLA SUBHADRAMMA, TIRUPATI

ITA 581/HYD/2023[2016-17]Status: Disposed18/3/2024AY 2016-17

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

DCIT, CIRCLE -2(1), HYDERABAD vs TPSC(INDIA) PRIVATE LIMITED, HYDERABAD

ITA 225/HYD/2022[2017-18]Status: Disposed18/3/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

SQUAREMILE PROJECTS,HYDERABAD vs INOME TAX OFFICER, WARD-9(1), HYDERABAD.

ITA 97/HYD/2024[2017-18]Status: Disposed15/3/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

MANDAVA FOUNDATION,HYDERABAD vs ITO(EXEMPTIONS), WARD-1(2), HYDERABAD

ITA 47/HYD/2024[2024-25]Status: Disposed15/3/2024AY 2024-25

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

LINGAMURTHI THOTA,MEDAK vs INCOME TAX OFFICER, WARD-1, SIDDIPET

ITA 568/HYD/2023[2017-18]Status: Disposed15/3/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri K.Narasimha Chary (Judicial Member)

C ESWARA REDDY AND CO,NANDYAL vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL

ITA 507/HYD/2023[2016-17]Status: Disposed15/3/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

INCOME TAX OFFICER, WARD-2(1), HYDERABAD, SIGNATURE TOWERS, KONDAPUR, HYDERABAD vs GREEN VIEW UPVC DOORS AND WINDOWS PRIVATE LIMITED, HYDERABAD

ITA 373/HYD/2023[2016-17]Status: Disposed15/3/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

GANGADHARAN RENGANATHAN KOMAL,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD

ITA 98/HYD/2024[2017-18]Status: Disposed13/3/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

SYNERGIES CASTINGS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD

ITA 95/HYD/2024[2020-21]Status: Disposed13/3/2024AY 2020-21

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SYNERGIES CASTINGS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD

ITA 94/HYD/2024[2019-20]Status: Disposed13/3/2024AY 2019-20

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SAMPATH SUDDALA,KARIMNAGAR vs ACIT., CIRCLE-1, KARIMNAGAR

ITA 340/HYD/2023[2015-16]Status: Disposed13/3/2024AY 2015-16

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD vs TKR EDUCATIONAL SOCIETY, HYDERABAD

ITA 511/HYD/2023[2018-19]Status: Disposed12/3/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD, HYDERABAD vs SUSHEE PRASAD JV, HYDERABAD

ITA 457/HYD/2023[2019-20]Status: Disposed12/3/2024AY 2019-20

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

SYED KARIMULLA,RAJAMPET vs INCOME-TAX OFFICER, WARD-1, CUDDAPAH

ITA 149/HYD/2024[2017-18]Status: Disposed11/3/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)