ITAT Hyderabad Bench

10,990 judgments

KRISHNA MURTHY ARRYM,HYDERABAD vs ITO., WARD-9(4), HYDERABAD

ITA 192/HYD/2024[2016-17]Status: Disposed21/3/2024AY 2016-17

Shri R.K. Panda (Vice President)

RAJEEV BHATIA,HYDERABAD vs DCIT, CIRCLE - 12(1), HYDERABAD

ITA 173/HYD/2024[2012-13]Status: Disposed21/3/2024AY 2012-13

Shri R.K. Panda (Vice President)

VENKATA SWAMY KATAKAM,JAYASHANKAR BHUPALPALLY vs INCOME TAX OFFICER, WARD-2, WARANGAL

ITA 124/HYD/2024[AY 2017-18]Status: Disposed21/3/2024

SHRI K. NARASIMHA CHARY (Judicial Member)

MISSION KAKATIYA,HYDERABAD vs ITO., EXEMPTION WARD-1(2), HYDERABAD

ITA 110/HYD/2024[2018-2019]Status: Disposed21/3/2024AY 2018-2019

SHRI INTURI RAMA RAO, ACOCUNTANT MEMBER, SHRI K. NARASIMHA CHARY (Judicial Member)

REVATHI BOBBARADA,CHITTOR vs INCOME TAX OFFICER, WARD - 1(3), TIRUPATI

ITA 601/HYD/2023[2017-18]Status: Disposed21/3/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)

RONALD BHUSHAN RAJ KAMMURI,MALKAJGIRI vs ITO(INT TAXN)-1, HYDERABAD

ITA 334/HYD/2023[2020-21]Status: Disposed21/3/2024AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(2) , HYDERABAD vs LAXMI KOMATIREDDY , HYDERABAD

ITA 297/HYD/2022[2015-16]Status: Disposed21/3/2024AY 2015-16

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

VIATON ENERGY PRIVATE LIMITED,MUMBAI vs ITO, WARD-17(4), HYD, HYDERABAD

ITA 1280/HYD/2016[2012-13]Status: Disposed21/3/2024AY 2012-13

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

CANDID INDUSTRIES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 86/HYD/2024[2016-17]Status: Disposed20/3/2024AY 2016-17

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

CANDID INDUSTRIES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 82/HYD/2024[2013-14]Status: Disposed20/3/2024AY 2013-14

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

PRATHISHTA BUSINESS SOLUTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD

ITA 21/HYD/2024[2016-17]Status: Disposed20/3/2024AY 2016-17

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

KRISHNA MURTHY VUPPALA,HYDERABAD vs ITO WARD-6(1), HYDERABAD

ITA 187/HYD/2024[2017-18]Status: Disposed20/3/2024AY 2017-18

Shri R.K. Panda (Vice President)

PRASANTHI MACHA, WARANGAL vs ACIT., CIRCLE -7(1), HYDERABAD

ITA 181/HYD/2024[2017-18]Status: Disposed20/3/2024AY 2017-18

Shri R.K. Panda (Vice President)

RAMU GATATI,HYDERABAD vs ITO., WARD 10(1), HYDERABAD

ITA 80/HYD/2024[2017-18]Status: Disposed19/3/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

CELKON IMPEX PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 46/HYD/2024[2021-22]Status: Disposed19/3/2024AY 2021-22

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

MOHD AYUB KHAN,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABOOBNAGAR

ITA 158/HYD/2024[2017-18]Status: Disposed19/3/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

ADIL REHMAN,HYDERABAD vs ITO(INT TAXN)-2, HYDERABAD

ITA 15/HYD/2024[2014-15]Status: Disposed19/3/2024AY 2014-15

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

MIR MURTUZA ALI,HYDERABAD vs ITO., WARD-9 (1), HYDERABAD

ITA 109/HYD/2024[2018-19]Status: Disposed19/3/2024AY 2018-19

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

RAMESH CHANDRA KILARU,VIJAYAWADA vs ADIT (INT TAXN)-1 , HYDERBAD

ITA 108/HYD/2024[2017-18]Status: Disposed19/3/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

SACHIN YERRAWAR,BHAINSA vs ITO - WARD -1 , NIRMAL

ITA 103/HYD/2024[2015-2016]Status: Disposed19/3/2024AY 2015-2016

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)