ITAT Hyderabad Bench

10,990 judgments

RAJPAL SINGH,HYDERABAD vs ITO WARD-14(4),, HYDERABAD

ITA 175/HYD/2024[2017-18]Status: Disposed25/3/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

LATE BABU RAO PEDDI L/R ANNAPURNA PEDDI ,HYDERABAD vs INCOME TAX OFFICER, WARD 6(2), HYDERABAD

ITA 122/HYD/2024[2017-18]Status: Heard25/3/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

SATANARAYANA VAJRAPU,MIRYALGUDA vs INCOME TAX OFFICER, WARD-1, NALGONDA

ITA 119/HYD/2024[2016-17]Status: Disposed25/3/2024AY 2016-17

Shri Induri Rama Rao (Accountant Member), Shri K. Narasimha Chary (Judicial Member)

AKR CONSTRUCTION LTD., HYD,HYDERABAD vs DCIT, CIRCLE-1(1), HYD, HYDERABAD

ITA 1009/HYD/2016[2010-11]Status: Disposed25/3/2024AY 2010-11

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

AKR CONSTRUCTION LTD., HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(1), HYD, HYDERABAD

ITA 1008/HYD/2016[2009-10]Status: Disposed25/3/2024AY 2009-10

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

PRISHA PEARL (INDIA) PRIVATE LIMITED,ABIDS, HYDERABAD vs INCOME TAX OFFICER, WARD- 16(2), HYDERABAD.

ITA 59/HYD/2024[2017-18]Status: Disposed22/3/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

CENTENARY BAPTIST CHURCH,WARANGAL vs INCOME TAX OFFICER- EXEMPTIONS 1(4), HYDERABAD

ITA 118/HYD/2024[2017-18]Status: Disposed22/3/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

CENTENARY BAPTIST CHURCH,WARANGAL vs INCOME TAX OFFICER (EXEMPTIONS) 1(4), HYDERABAD

ITA 117/HYD/2024[2012-13]Status: Disposed22/3/2024AY 2012-13

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

MANSAROVER PEARL (INDIA) PVT LTD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 16(2), HYDERABAD

ITA 606/HYD/2023[2017-18]Status: Disposed22/3/2024AY 2017-18

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

KOLAPARTHY SUVARNA LAKSHMI,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, NELLORE

ITA 595/HYD/2023[A.Y.2018-19]Status: Disposed22/3/2024

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

KUSHAL DAS DAYARAM MANGHANANI,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD

ITA 486/HYD/2023[2014-15]Status: Disposed22/3/2024AY 2014-15

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

CES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD

ITA 474/HYD/2023[2020-21]Status: Disposed22/3/2024AY 2020-21

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

GOLDGREEN LAND HOLDINGS LLP( FORMERLY GOLD GREEN HOLDINGS PRIVATE LIMITED),SHANKARPALLY MANDAL, MIRZAGUDA vs INCOME TAX OFFICER - WARD 2(1), HYDERABAD

ITA 473/HYD/2023[2017-2018]Status: Disposed22/3/2024AY 2017-2018

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

OSI SYSTEMS PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE 5(1), HYDERABAD

ITA 451/HYD/2023[2021-22]Status: Disposed22/3/2024AY 2021-22

SHRI INTURI RAMA RAO (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)

P.SAROJINI DEVI ,HYDERABAD vs INCOME TAX OFFICER, WARD-14(3) , HYDERABAD

ITA 638/HYD/2020[2009-10]Status: Disposed22/3/2024AY 2009-10

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

AGARWAL INDUSTRIES PRIVATE LIMITED ,HYDERABAD vs INCOME TAX OFFICER, WARD-1(2), HYDERABAD

ITA 812/HYD/2019[2014-15]Status: Disposed22/3/2024AY 2014-15

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

B RANGA REDDY ,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 1598/HYD/2018[2009-10]Status: Disposed22/3/2024AY 2009-10

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

JT. COMMISSIONER OF INCOME TAX, (OSD) RANGE-1, HYDERABAD vs AGARWAL INDUSTRIES PRIVATE LIMITED, HYDERABAD

ITA 1062/HYD/2018[2013-14]Status: Disposed22/3/2024AY 2013-14

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

JT. COMMISSIONER OF INCOME TAX, (OSD) RANGE-1, HYDERABAD vs AGARWAL INDUSTRIES PRIVATE LIMITED, HYDERABAD

ITA 1061/HYD/2018[2012-13]Status: Disposed22/3/2024AY 2012-13

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

MOHAMMED BADSHA LASKAR,SECUNDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD

ITA 89/HYD/2024[2021-22]Status: Disposed21/3/2024AY 2021-22

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)