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ITAT Hyderabad Bench

10,990 judgments

MAHESWARI MINING & ENERGY PRIVATE LIMITED ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD

ITA 1220/HYD/2019[2016-17]Status: Disposed1/4/2024AY 2016-17

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)

MANGATRAI,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD

ITA 31/HYD/2024[2019-20]Status: Disposed27/3/2024AY 2019-20

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

ACIT., CIRCLE-1, NELLORE vs DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED, KADAPA.

ITA 112/HYD/2024[2017-18]Status: Disposed27/3/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)

SUBHADARA BHEEMAVARAPU,HYDERABAD vs INCOME TAX OFFICER, WARD 4(3) , HYDERABAD

ITA 100/HYD/2024[2012-13]Status: Disposed27/3/2024AY 2012-13

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

ANNAPURNA BODDU,WEST GODAVARI vs ACIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1/HYD/2023[2014-15]Status: Disposed27/3/2024AY 2014-15

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

MICROSOFT GLOBAL SERVICES CENTRE (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD

ITA 251/HYD/2021[2016-17]Status: Disposed27/3/2024AY 2016-17

SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)

TIKKAVARAPU VENKATRAM REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD

ITA 1841/HYD/2019[2010-11]Status: Disposed27/3/2024AY 2010-11

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

TIKKAVARAPU VENKATRAM REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD

ITA 1840/HYD/2019[2009-10]Status: Disposed27/3/2024AY 2009-10

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

TIKKAVARAPU VENKATRAM REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD

ITA 1839/HYD/2019[2008-09]Status: Disposed27/3/2024AY 2008-09

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

TIKKAVARAPU VINAYAK RAVI REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD

ITA 1838/HYD/2019[2010-11]Status: Disposed27/3/2024AY 2010-11

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

TIKKAVARAPU VINAYAK RAVI REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-16(2), HYDERABAD

ITA 1836/HYD/2019[2008-09]Status: Disposed27/3/2024AY 2008-09

Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)

DIWAKAR ROAD LINES,ANANTAPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR

ITA 74/HYD/2024[2016-17]Status: Disposed26/3/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

DIWAKAR ROAD LINES,ANANTAPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR

ITA 73/HYD/2024[2014-15]Status: Disposed26/3/2024AY 2014-15

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

DIWAKAR ROAD LINES,ANANTAHAPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, ANANTAPUR

ITA 72/HYD/2024[2011-12]Status: Disposed26/3/2024AY 2011-12

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

SUSHEE REALTY LLP, ,HYDERABAD vs DCIT, CIRCLE -2(2), HYDERABAD

ITA 243/HYD/2022[2016-17]Status: Disposed26/3/2024AY 2016-17

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

AHMED ALAM KHAN,HYDERABAD vs DEPUTY COMMISIONER OF INCOME TAX CIRCLE 2(1), HYDERABAD

ITA 167/HYD/2021[2015-16]Status: Disposed26/3/2024AY 2015-16

SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER (Virtual Hearing), SHRI K.NARASIMHA CHARY (Judicial Member)

CENTUARY FIBRE PLATES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-1(1), HYDERABAD

ITA 88/HYD/2024[2018-2019]Status: Disposed25/3/2024AY 2018-2019

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

SRIDHAR, USA,SHREWSBURY MA, USA vs INCOME TAX OFFICER, (INT TAXN)-1, HYDERABAD

ITA 68/HYD/2024[2015-16]Status: Disposed25/3/2024AY 2015-16

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

POOJA CRAFTED HOMES PRIVATE LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 61/HYD/2024[2018-19]Status: Disposed25/3/2024AY 2018-19

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

DURGAMATHA HOUSE BUILDING CONSTRUCTION CO OPERATIVE HOUSING SOCIETY LIMITED,HYDERABAD vs INCOME TAX OFFICE WARD -11(1), HYDERABAD

ITA 40/HYD/2024[2021-22]Status: Disposed25/3/2024AY 2021-22

SHRI K. NARASIMHA CHARY (Judicial Member)