ITAT Hyderabad Bench

10,990 judgments

TATHWA EDUCATIONAL SOCIETY,HYDERABAD vs CIT (EXEMPTIONS), HYDERABAD

ITA 96/HYD/2024[2023-24]Status: Heard10/4/2024AY 2023-24

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

PRABHAKAR REDDY SAMA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD

ITA 168/HYD/2024[2017-18]Status: Heard10/4/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

GUDIPATI SRINIVASA RATNA,HYDERABAD vs ITO., WARD-4(1), HYDERABAD

ITA 10/HYD/2024[2018-19]Status: Heard10/4/2024AY 2018-19

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 8(1), HYDERABAD vs SARAP VEERESHAM, RANGA REDDY

ITA 649/HYD/2023[2017-18]Status: Heard10/4/2024AY 2017-18

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

FAROOQ ALI,HYDERABAD vs ITO., (INT - TAXN)-1, HYDERABAD

ITA 104/HYD/2023[2017-18]Status: Disposed10/4/2024AY 2017-18

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

SYED SAJID ALI ,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD

ITA 1242/HYD/2018[2013-14]Status: Disposed10/4/2024AY 2013-14

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

RAIKANTI KRISHNA REDDY,MAHABUBNAGAR vs INCOME TAX OFFICER, WARD-1, MAHABUBNAGAR

ITA 258/HYD/2024[2013-14]Status: Disposed8/4/2024AY 2013-14

SHRI LALIET KUMAR (Judicial Member)

MEENAKSHI VENTURES AND HOLDINGS INDIA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER WARD 16(1), HYDERABAD

ITA 256/HYD/2024[2019-20]Status: Disposed8/4/2024AY 2019-20

SHRI LALIET KUMAR (Judicial Member)

MADDIKUNTA SANJEEVA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-1 , SANGAREDDY

ITA 230/HYD/2024[2013-14]Status: Disposed8/4/2024AY 2013-14

SHRI LALIET KUMAR (Judicial Member)

INCOME TAX OFFICER, WARD-11(1), HYDERABAD, KONDAPUR HYDERABAD vs SANGAM WIRES, KALABURAGI

ITA 371/HYD/2023[2021-22]Status: Heard8/4/2024AY 2021-22

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

SANGAM WIRES,HYDERABAD vs ITO., WARD-11(1), HYDERABAD

ITA 356/HYD/2023[2021-22]Status: Heard8/4/2024AY 2021-22

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

BHARGAV VADDAVALLI,HYDERABAD vs INCOME TAX OFFICER, WARD - 8(3), HYDERABAD

ITA 155/HYD/2024[2017-2018]Status: Disposed4/4/2024AY 2017-2018

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

MOHD ABDUL MAJEED AFSAR,HYDERABAD vs ITO., WARD-11(3), HYDERABAD

ITA 138/HYD/2024[2016-2017]Status: Disposed4/4/2024AY 2016-2017

SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)

SHANKAR REDDY MARREDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9 (1), HYDERABAD

ITA 245/HYD/2024[2017-18]Status: Disposed3/4/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

SRI VIJAY MINING WORKS,SHAIKPET, TOLICHOWKI vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

ITA 139/HYD/2024[2018-19]Status: Heard3/4/2024AY 2018-19

SHRI RAMA KANTA PANDA (Vice President), SHRI K. NARASIMHA CHARY (Judicial Member)

VENUGOPAL RAO LANKALAPALLY,NIZAMABAD vs INCOME TAX OFFICER, WARD-3, NIZAMABAD

ITA 241/HYD/2024[2017-18]Status: Disposed2/4/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

MAHENDER REDDY GANJI,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL

ITA 240/HYD/2024[2016-2017]Status: Disposed2/4/2024AY 2016-2017

SHRI LALIET KUMAR (Judicial Member)

MOHD SARWAR,RAGHAVENDRA NAGAR vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR

ITA 238/HYD/2024[2018-19]Status: Disposed2/4/2024AY 2018-19

SHRI LALIET KUMAR (Judicial Member)

SRI RAMA KRISHNA YEZZU,HYDERABAD vs ITO., WARD 13(2), HYDERABAD

ITA 237/HYD/2024[2017-18]Status: Disposed1/4/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

14 REELS VENKATBOYANAPALLI JV,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(3), HYDERABAD

ITA 236/HYD/2024[2021-22]Status: Disposed1/4/2024AY 2021-22

SHRI LALIET KUMAR (Judicial Member)