ITAT Hyderabad Bench

10,990 judgments

MUKTYAR SINGH THAKUR,ADILABAD vs ITO., WARD-1, ADILABAD

ITA 207/HYD/2024[2016-17]Status: Disposed25/4/2024AY 2016-17

Shri MANJUNATHA, G. (Accountant Member), Shri K. NARASIMHA CHARY (Judicial Member)

SRI SAI CONSTRUCTIONS,HYDERABAD vs DCIT., CIRCLE-2(1), HYDERABAD

ITA 111/HYD/2024[2015-2016]Status: Disposed25/4/2024AY 2015-2016

SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)

PARK HEALTH SYSTEMS PRIVATE LIMITED,HYDERABAD vs ACIT , CIRCLE 16(2), HYDERABAD, HYDERABAD

ITA 197/HYD/2024[2017-2018]Status: Disposed24/4/2024AY 2017-2018

SHRI MANJUNATHA. G. Hon’ble (Accountant Member), SHRI NARASIMHA CHARY, Hon’ble (Judicial Member)

VIJAYA PRATAP KUMAR DASARI,HYDERABAD vs ACIT., CIRCLE-12(1), HYDERABAD

ITA 310/HYD/2024[2017-18]Status: Disposed23/4/2024AY 2017-18

SHRI MANJUNATHA G. (Accountant Member)

SWARNA LATHA,SECUNDERABAD vs INCOME TAX OFFICER-WARD 10(3), HYDERABAD

ITA 306/HYD/2024[2017-18]Status: Disposed23/4/2024AY 2017-18

SHRI MANJUNATHA. G. Hon’ble (Accountant Member)

NARESH KENCHA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL

ITA 264/HYD/2024[2017-18]Status: Disposed23/4/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

USHA RANI CHILUVOORI,HYDERABAD vs INCOME TAX OFFICER, WARD-8(3), HYDERABAD

ITA 263/HYD/2024[2017-18]Status: Disposed23/4/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

ANUSHA PAGADALA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD

ITA 260/HYD/2024[2017-18]Status: Disposed23/4/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

RAKESH BABU PUNUGA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD

ITA 248/HYD/2024[2017-18]Status: Disposed23/4/2024AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member)

HERITAGE ESTATES AND HOLDINGS,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD

ITA 242/HYD/2024[2017-18]Status: Disposed23/4/2024AY 2017-18

SHRI MANJUNATHA G. (Accountant Member)

ANIL GUPTA (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD 8(3), HYDERABAD

ITA 305/HYD/2024[2012-2013]Status: Heard22/4/2024AY 2012-2013

SHRI MANJUNATHA, G. (Accountant Member)

SANJAY KUMAR TINGRIKAR,HYDERABAD vs JCIT., RANG-7, HYDERABAD

ITA 183/HYD/2024[2011-12]Status: Disposed18/4/2024AY 2011-12

SHRI LALIET KUMAR (Judicial Member), SHRI MANJUNATHA, G. (Accountant Member)

JONNA IRON MART,ANANTAPUR. vs ACIT., CIRCLE-1, ANANTAPUR.

ITA 288/HYD/2024[2017-18]Status: Disposed16/4/2024AY 2017-18

the assessing officer.

SURESH KUMAR BACHIRAJU,KUKATPALLY vs INCOME TAX OFFICER, WARD-11(1), HYDERABAD

ITA 177/HYD/2024[2012-13]Status: Disposed16/4/2024AY 2012-13

SHRI LALIET KUMAR (Judicial Member), SHRI MANJUNATHA, G. (Accountant Member)

NATURE NIVAS DEVELOPERS,HYDERABAD vs ITO., WARD-9(3), HYDERABAD

ITA 176/HYD/2024[2017-18]Status: Disposed16/4/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member), SHRI MANJUNATHA, G. (Accountant Member)

MOIDA BANU,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 151/HYD/2024[2017-18]Status: Disposed16/4/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

RANGAMMA ETLAM,TIRUPATI vs INCOME TAX OFFICER, WARD -1(3), TIRUPATI

ITA 603/HYD/2023[2017-18]Status: Disposed16/4/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

DI EDUCATIONAL SOCIETY,HYDERABAD vs INCOME TAX OFFICER, EXEMPTION WARD-1(1), HYDERABAD

ITA 270/HYD/2024[2017-18]Status: Disposed15/4/2024AY 2017-18

SHRI LALIET KUMAR (Judicial Member)

VIJAYALAKSHMI ENTERPRISES,HYDERABAD vs ITO WARD 15(1), HYDERABAD

ITA 245/HYD/2021[2016-17]Status: Disposed12/4/2024AY 2016-17

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)

VIJAYALAKSHMI ENTERPRISES,HYDERABAD vs ITO WARD 15(1), HYDERABAD

ITA 244/HYD/2021[2015-16]Status: Disposed12/4/2024AY 2015-16

Shri R.K. Panda (Vice President), Shri K. Narasimha Chary (Judicial Member)