ITAT Hyderabad Bench
10,990 judgments
KRISHNA HARI GADDAM,HYDERABAD vs ITO., WARD-12(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
HEERA RETAIL (HYDERABAD) PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(2), , HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
HEERA RETAIL (HYDERABAD) PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(2), , HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
HEERA RETAIL (HYDERABAD) PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(2), , HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
HEERA GOLD EXIM LIMITED,HYDERABAD vs DCIT., CIRCLE 2(2), HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
HEERA GOLD EXIM LIMITED,HYDERABAD vs DCIT., CIRCLE-2(2) , HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
HEERA GOLD EXIM LIMITED,KUKATPALLY vs DCIT., CIRCLE 2(2), HYDERABAD
Shri R.K. Panda (Vice President), Shri Laliet Kumar (Judicial Member)
ACIT CENTRAL CIRCLE-1(3), HYDERABAD vs KIRAN INFERTILITY CENTRE PRIVATE LIMITED, HYDERABAD
Shri R.K. Panda, Vice-President AN Shri Laliet Kumar (Judicial Member)
CANDID INDUSTRIES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
Shri Laliet Kumar, Judicial Member (Through virtual mode), Shri Madhusudan Sawdia (Accountant Member)
CHANDRA SHEKAR REDDY LATTUPALLI,RANGA REDDY DISTRICT vs ITO WARD-9(4), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
ANDHRA PRADESH MEDICAL SERVICES AND INFRASTRUCTURE CORPORATION,HYDERABAD vs DCIT CIRCLE 5(1), HYDERBAD
SHRI LALIET KUMAR (Judicial Member)
MOHAN BABU BUDUBUDUKALA,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
SKYBRIDGE SOLUTIONS PRIVATE LIMITED,HYDERABAD vs DCIT, (TP)-2 HYDERBAD, HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
MANI KISHORE REDDY BURGAPALLY,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
ANDHRA PRADESH MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
ANDHRA PRADESH MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
ANDHRA PRADESH MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
ANDHRA PRADESH MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
TECHBULLS SOFTWARE SERVICES PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
SWAPNA KATAKAM,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
SHRI MANJUNATHA. G. Hon’ble (Accountant Member)