ITAT Hyderabad Bench
10,990 judgments
VENKAT RAO PALETI,NIZAMABAD vs INCOME TAX OFFICER, WARD-2., NIZAMABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
LANCO RITHWIK JOINT VENTURE,HYDERABAD vs ITO, WARD-14(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member)
INCOME TAX OFFICER, WARD-1, NANDYAL vs SRI VIJAYALAKSHMI TRADING COMPANY, ALLAGADDA
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
SYED ALI MURTUZA HUSSAIN,HYDERABAD vs ITO., WARD-7(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member)
KEY POINT TECHNOLOGIES (INDIA) PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE 2(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member)
SANTHOSH KUMAR YAMSANI,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
SHRI K. NARASIMHA CHARY (Judicial Member)
INCOME TAX OFFICER, WARD-7(1), HYDERABAD vs RAHMATHUNNISA BEGUM, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
RAVINDER CHINTHAPULA,KARIMNAGAR vs INCOME TAX OFFICER, WARD-2 , KARIMNAGAR
SHRI K. NARASIMHA CHARY (Judicial Member)
SRIHARI PULIMETI,HYDERABAD vs ITO., WARD 9(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
VIJAYKUMAR GOLANA,MEDAK vs ITO., WARD-1, SANGAREDDY
SHRI K. NARASIMHA CHARY (Judicial Member)
M NEMICHAND JAIN JEWELLERS ,SECUNDERABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
KAVITHA HARISH RANEY,HYDERABAD vs INCOME TAX OFFICER, WARD 7(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
NUCLEAR FUEL COMPLEX EMPLOYEES COOPERATIVE CREDIT SOCIETY,HYDERABAD vs ITO WARD-15(3), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
MEGA VISION PROJECTS INDIA PRIVATE LIMITED,HYDERABAD vs ITO., WARD-16(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
KAAMETARDHA CHIT FUNDS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
MAHESHWARI MEGAVENTURES LIMITED ,HYDERABAD,HYDERABAD vs ACIT, CIRCLE-16(2), HYD, HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD vs VISHNU MOHAN REDDY CHINTAPALLY, HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
MADHUSUDHAN REDDY AITHA,HYDERABAD vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR
SHRI LALIET KUMAR (Judicial Member)
SRI TALAPAKA ANNAMACHARYA EDUCATIONAL SOCIETY,NEW BOYAPALLY, RAJAMPET vs INCOME-TAX OFFICER (EXEMPTIONS), TIRUPATI
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
STARS MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,HYDERABAD vs DCIT., CIRCLE-5(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
