ITAT Hyderabad Bench
10,990 judgments
FREYR SOFTWARE PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE 8(1), HYDERABAD
SHRI MANJUNATHA G. (Accountant Member), SHRI K.NARASIMHA CHARY (Judicial Member)
RAMISHA SUPPLY CHAIN SOLUTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
VENKATESH BOMMA,HYDERABAD vs ITO., (INT TAXN)-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
KUNCHI KRISHNA MURTHY,MADANAPALLE vs INCOME TAX OFFICER, WARD - 1, MADANAPALLE
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SREE RAMAKRISHNA VENDRAPU,HYDERABAD vs ITO., WARD-15(1), HYDERABAD
Shri K. Narasimha Chary (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
RAMESHCHANDER REDDY CHADA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3) , HYDERBAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAKESH REDDY TANGUTURU,HYDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member)
JANAKIRAM DAMMALAPATI,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KOTHAGUDEM
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
TALENTED ASPIRANTS PEOPLES ACTION TO THE SOCIETY FOR VIGOROUS INDIA ,HYDERABAD vs DCIT., EXEMPTION CIRCLE-1(1),, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
TALENTED ASPIRANTS PEOPLES ACTION TO THE SOCIETY FOR VIGOROUS INDIA ,HYDERABAD vs DCIT, EXEMPTION CIRCLE-1(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAMA MOHAN SOMA,ANANTAPUR vs INCOME TAX OFFICER, WARD -1, HINDUPUR
SHRI LALIET KUMAR (Judicial Member)
SREE SRIPURAM ENTERPRISES,TIRUPATI vs INCOME TAX OFFICER, WARD-1(3), TIRUPATI
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SREE SRIPURAM ENTERPRISES,TIRUPATI vs INCOME TAX OFFICER, WARD-1(3), TIRUPATI
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SREE SRIPURAM ENTERPRISES,TIRUPATI vs INCOME TAX OFFICER, WARD-1(3), TIRUPATI
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SREE SRIPURAM ENTERPRISES,TIRUPATI vs INCOME TAX OFFICER WARD -1(3), TIRUPATI
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SREE SRIPURAM ENTERPRISES,TIRUPATI vs INCOME TAX OFFICER, WARD -1(3), TIRUPATI
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
NARENDER GUNDLA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
RAMAKRISHNA CHARY NAGULA,HYDERABAD vs DCIT., CENTRAL CIRCLE - 2(4), BASHEERBAGH, HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
R A K CEREMICS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-3(1), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)
GURUDEEP SINGH WASU,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
