ITAT Hyderabad Bench
10,990 judgments
JAI BALAJEE SECURITY SERVICES PRIVATE LIMITED,CHITTOOR vs ACIT, CIRCLE-1(1), TIRUPATHI
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
NARENDRA BALUSU, HYDERABAD. vs INCOME TAX OFFICER, WARD - 14(1), HYDERABAD
Shri K. Narasimha Chary (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
ACIT,CENTRAL CIRCLE-3(3), HYDERABAD vs NARENDRA KUMAR KAMARAJU, HYDERABAD
Shri Laliet Kumar, Hon’ble (Judicial Member), Shri G. Manjunatha, Hon’ble (Accountant Member)
LATE BASHEERUNNISA BEGUM SAHEBZADI, REPRESENTED BY LR. SAHIBZADI RASHEED UNNISA BEGUM,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
Shri Laliet Kumar, Hon’ble (Judicial Member), Shri Madhusudan Sawdia, Hon’ble (Accountant Member)
UDAYA SRIDHAR REDDY SIDDAREDDY,VISAKHAPATNAM vs DCIT CENTRAL CIRCLE 2(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
UDAYA SRIDHAR REDDY SIDDAREDDY,VISAKHAPATNAM vs DCIT CENTRAL CIRCLE 2(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
UDAYA SRIDHAR REDDY SIDDAREDDY,VISAKHAPATNAM vs DCIT CENTRAL CIRCLE - 2(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
UDAYA SRIDHAR REDDY SIDDAREDDY,VISAKHAPATNAM vs DCIT CENTRAL CIRCLE 2(4), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
MOUNIKA SADAM,HYDERABAD. vs INCOME TAX OFFICER, WARD - 15(2), HYDERABAD.
SHRI K. NARASIMHA CHARY (Judicial Member)
RANJAN GOUD ANGULURI,NIZAMABAD vs ITO., WARD-1, NIZAMABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
NANCY DIVAKER HOSPITAL AND RESEARCH CENTRE P. LTD.,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(2), HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
SAROJA BAI THAKUR,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAROJA BAI THAKUR,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAVINDHAR REDDY BANDI,NALGONDA vs INCOME TAX OFFICER, WARD-1 , SURYAPET
SHRI K. NARASIMHA CHARY (Judicial Member)
ED & TECH INTERNATIONAL LIMITED ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-17(1), HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
VENUGOPAL SARDA,HYDERABAD vs INCOME TAX OFFICER, WARD - 9(3), HYDERABAD.
SHRI K. NARASIMHA CHARY (Judicial Member)
GUGGILAM RAVI KUMAR,TIRUPATI vs INCOME TAX OFFICER, WARD - 1(1), TIRUPATI
SHRI K. NARASIMHA CHARY (Judicial Member)
M V K ENERGY PRIVATE LIMITED,MADHAPUR vs ITO., WARD 16(3), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
KRISHNATEJA FINANCE AND INVESTMENTS PRIVATE LIMITED,HYDERABAD vs ITO., WARD-2(1), HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD vs THE ADVOCATES MUTUALLY AIDED COOPERATIVE SOCIETY LIMITED , HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
