ITAT Hyderabad Bench
10,990 judgments
SRUJITHA ANNAPAREDDY,SECUNDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
LADE MADWESH,KADAPA vs INCOME TAX OFFICER, WARD-(2), KADAPA
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
ANIL YADAV,HYDERABAD vs ITO., WARD-13(2), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
BYEREDDY MADHAVILATHA,HYDERABAD vs INCOME-TAX OFFICER, WARD 8(1), HYDERABAD, HYDERABAD
Shri Manjunatha, G. (Accountant Member)
RAMESH SHARMA,HYDERABAD vs INCOME TAX OFFICER -WARD 7(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
BOJJALA VENKATA SUDHIR REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD -6(3), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
SHRI. VIJAYA NARASIMHA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD -8(3), HYDERABAD
SHRI LALIET KUMAR (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MOHHAMAD WAJAHAT ALI KHAN,HYDERABAD vs ITO, (INT TXNT)-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
MOHHAMAD WAJAHAT ALI KHAN,HYDERABAD vs ITO, (INT TXNT)-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
MOHHAMAD WAJAHAT ALI KHAN,HYDERABAD vs ITO, (INT TXNT)-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SRINIVAS KODAKANDLA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL, WARANGAL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ACIT., CENTRAL CIRCLE 3(4), HYDERABAD vs HETERO LABS LIMITED, HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
ACIT., CENTRAL CIRCLE 3(4), HYDERABAD, HYDERABAD vs HETERO LABS LIMITED, HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
HETERO LABS LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
HETERO LABS LIMITED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
SHRI R.K. PANDA (Vice President), SHRI LALIET KUMAR (Judicial Member)
MUSADDILAL JEWELLERS PRIVATE LIMITED ,HYDERABAD vs ACIT, CIRCLE-16(2), HYDERABAD
Shri Laliet Kumar, Hon’ble (Judicial Member), Shri Madhusudan Sawdia, Hon’ble (Accountant Member)
VALUE MOMENTUM SOFTWARE SERVICES PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
IMERYS CERAMICS INDIA PRIVATE LIMITED ,HYDERABAD vs DCIT CIRCLE -2(1), HYDERABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI K.NARASIMHA CHARY (Judicial Member)
SRI KALYANA VENKATA NARASIMHA MURTHY MANGIPUDI,HYDERABAD vs ACIT., CENTRAL CIRCLE--2(1), HYDERABAD
Shri Laliet Kumar, Hon’ble (Judicial Member), Shri Madhusudan Sawdia, Hon’ble (Accountant Member)
SRI AMBICA MEDICAL AGENICES,KAVALI vs INCOME TAX OFFICER, WARD-2, NELLORE
Shri Laliet Kumar (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)
