ITAT Hyderabad Bench
10,990 judgments
SUDHAKAR REDDY METTU,USA vs ACIT., INTERNATIONAL TAXATION-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
LEKHA REDDY METTU,USA vs ACIT., INTERNATIONAL TAXATION-1, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
GVPR ENGINEER LIMITED ,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
GVPR ENGINEER LIMITED ,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SRINIVAS REDDY SADDIPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3) , HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SRI MAHALAKSHMI ENTERPRISES,WARANGAL vs INCOME TAX OFFICER, WARD- 1, WARANGAL, WARANGAL
SHRI K. NARASIMHA CHARY (Judicial Member)
THE ADARSHA BHARATHI FARMERS SERVICE COOPERATIVE SOCIETY LIMITED,KANEKAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, KURNOOL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
MIRYALA EXPORTS AND IMPORTS P LTD,HYDERABAD vs INCOME TAX OFFICER, WARD-16(3), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SRI KRISHNA SAGAR KAMESWARA KARAMSETTY,HYDERABAD vs ITO., WARD 6(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
NAGI REDDY SEELAM,HYDERABAD vs INCOME TAX OFFICER, WARD-1(2), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
VIDYUTH FILTERS,KARIMNAGAR vs INCOME TAX OFFICER, WARD-2, KARIMNAGAR
the first appellate authority should be condoned and I condone the delay in filing of the appeal before the first appellate authority. 8. Having said so, let me come back to the issue. Admittedly, the assessment before the Assessing Officer was ex- parte, because the assessee neither appeared nor filed any details before the Assessing Officer. As I have observed in earlier part of this order, the partner of the assessee firm was expired and because of this the firm could not represent befor
NAVEEN KUMAR BITLA,WARANGAL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1) , HYDERABAD
Shri Manjunatha, G. (Accountant Member)
ASST.COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs ARAGEN LIFE SCIENCES LIMITED, HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SYED IMRANUDDIN,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(2) , HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
ACIT,CENTRAL CIRCLE-3(3), HYDERABAD vs VENKATA PRANEETH DEVELOPERS PRIVATE LIMITED , HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
VENKATA PRANEETH DEVELOPERS PRIVATE LIMITED,HYDERABAD vs ACIT CENTRAL CIRCLE-3(3), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
STATE BANK OF INDIA (SUCCESSOR OF STATE BANK OF HYDERABAD),HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD
Shri Laliet Kumar (Judicial Member), Shri Manjunatha, G. (Accountant Member)
SRI KODANDA RAMASWAMY TEMPLE TRUST,NIMMALAVALASA vs CIT (EXMP), HYDARABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAI KIRAN SANUKAM,HYDERABAD vs ITO, WARD-15(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
VEERABABU NARAPI REDDY,HYDERABAD vs ITO., WARD-8(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)