ITAT Hyderabad Bench
10,990 judgments
KISHORE SINGH RAJPUROHIT,HYDERABAD vs ITO, WARD-7(3), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
INVEST SMART INDIA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
Shri Manjunatha, G. (Accountant Member), Shri K. Narasimha Chary (Judicial Member)
KARUNA KUMAR KONDURU,GADWAL vs ITO., WARD-1, MAHABUBNAGAR
SHRI K. NARASIMHA CHARY (Judicial Member)
MOHAMMED RAGIVUS SEBTAIN,HYDERABAD vs ITO., WARD-9(4), HYDERABD
SHRI K. NARASIMHA CHARY (Judicial Member)
BHARATHI DEVI TIPIRNENI,PUPPALAGUDA vs INCOME TAX OFFICER WARD 8(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member)
C.M.D. RATNAKAR DY. COMMISSIONER OF INCOME TAX, CIRCLE 2(1), HYDERABAD vs JASPER INDUSTRIES PRIVATE LIMITED, HYDERABAD
SHRI LALIET KUMAR, Hon'ble (Judicial Member), SHRI MANJUNATHA G., Hon'ble (Accountant Member)
JASPER INDUSTRIES PRIVATE LIMITED ,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CIRCLE -2(1) , HYDERABAD
SHRI LALIET KUMAR, Hon'ble (Judicial Member), SHRI MANJUNATHA G., Hon'ble (Accountant Member)
METTA SUPRIYA,HYDERABAD vs ITO, WARD-11(1), HYDERABAD
RAPARTHY VENUGOPAL,HYDERABAD vs INCOME TAX OFFICER, WARD - 11(4), HYDERABAD
Shri Manjunatha, G. (Accountant Member)
SYED GULAM MOHIUDDIN,HYDERABAD vs ITO, INTERNATIONAL TAXATION-1, HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
DEPUTY COMMISSIONER OF INOME TAX ,CENTRAL CIRCLE-2(1) , HYDERABAD vs NAMA SEETAIAH , HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
NAMA SEETAIAH ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
NAMA SEETAIAH ,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-3, HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
M/S KANTAR GDC INDIA PVT. LTD. (FORMERLY TNS INDIA PVT LTD),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX , CIRCLE-2(2), HYDERABAD
Shri Mahavir Singh (Vice President), Shri Manjunatha, G. (Accountant Member)
ANALYTICA LIFE SCIENCES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD, HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANALYTICA LIFE SCIENCES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SATYAM VENTURE ENGINEERING SERVICES PRIVATE LIMITED ,SECUNDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(2), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VENKATA NARAYANA GADDAM,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
Shri Laliet Kumar (Judicial Member)
SRI GOURI JARATHI,WARANGAL vs INCOME TAX OFFICER, WARD 3, WARANGAL
Shri Laliet Kumar (Judicial Member)
RAKESH KUMAR JAIN,HYDERABAD vs DCIT CENTRAL CIRCLE-1(4), HYDERABAD
SHRI LALIET KUMAR (Judicial Member)